High Courts25 Oct 2005Allowed

Vijay Kumar Yadav and Others Vs State of Bihar

Patna High Court · (2006) CriLJ 105 : (2006) 2 DMC 88 : (2006) 1 PLJR 76

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts25 Oct 2005Allowed

Shravan Ram Vs State of Bihar

Patna High Court · (2006) CriLJ 41 : (2005) 4 PLJR 762

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 395, 396
High Courts19 Oct 2005Allowed

Muni Singh and Others Vs State of Bihar

Patna High Court · (2006) CriLJ 88 : (2006) 1 PLJR 481

Arms Act, 1959 — Section 25, 25A, 26, 35Explosive Substances Act, 1908 — Section 5Penal Code, 1860 (IPC) — Section 186, 353