High Courts10 Nov 2005Dismissed
Dadan Tiwary Vs Ramji Tiwary and Others
Patna High Court · (2006) 1 BLJR 49 : (2006) 4 CivCC 40 : (2006) 1 PLJR 238
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,309 of 2,661
High Courts10 Nov 2005Allowed
Lallan Kumar Sahni Vs State of Bihar
Patna High Court · AIR 2006 Patna 45 : (2006) 3 BLJR 2368 : (2006) 1 PLJR 116
High Courts10 Nov 2005
Mostt Jharia Devi and Others Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2349 : (2006) 1 PLJR 243
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
High Courts10 Nov 2005Dismissed
Smt. Shanti Devi Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 115
High Courts10 Nov 2005
Dau Dubey and Another Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2390 : (2006) 1 PLJR 240
High Courts10 Nov 2005
Abul Hasan and Others Vs Joint Director of Consolidation, Bihar, Patna and Others
Patna High Court · (2006) 1 PLJR 166
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 35
High Courts10 Nov 2005
Dineshwar Singh Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 234
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts10 Nov 2005
Shiv Kumar Arya and Others Vs The National Insurance Co. Ltd.
Patna High Court · (2005) 11 PAT CK 0002
High Courts09 Nov 2005Dismissed
Raja Ram Rai Vs The Collector of Begusarai and Others
Patna High Court · (2006) 1 PLJR 167
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(j)Constitution of India, 1950 — Article 226
High Courts09 Nov 2005
Singeshwar Singh Vs The Union of India and Others
Patna High Court · (2006) 1 PLJR 248
High Courts28 Oct 2005
Vijay Chandra Prasad Singh Vs Indian Oil Corporation Ltd. and Others
Patna High Court · (2005) 10 PAT CK 0062
High Courts28 Oct 2005Dismissed
Smt. Khatrano Devi (D) by L.Rs. and Others Vs Hazari Sao
Patna High Court · (2005) 10 PAT CK 0057
High Courts28 Oct 2005Allowed
Sheo Muni Chamar and Others Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 366
Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts28 Oct 2005Allowed
Anshu Mali Ranjan and Others Vs The Chancellor of the Universities and Others
Patna High Court · (2005) 4 PLJR 788
Indian Medical Council Act, 1956 — Section 33
High Courts28 Oct 2005Dismissed
Rajesh Kumar Singh and Another Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 396
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 145
High Courts28 Oct 2005
Baban Rai and Others Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 382
Penal Code, 1860 (IPC) — Section 302, 34, 380, 461
High Courts27 Oct 2005Allowed
Sanjay Singh and Another Vs State of Bihar
Patna High Court · (2006) CriLJ 349
Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts27 Oct 2005Allowed
Hare Ram Singh and Others Vs State of Bihar and Another
Patna High Court · (2005) 10 PAT CK 0037
High Courts27 Oct 2005Dismissed
Shahabuddin and etc. Vs State of Bihar and Others
Patna High Court · (2005) 10 PAT CK 0007
High Courts26 Oct 2005Dismissed
The State of Bihar Vs Chandevi Rai and Others
Patna High Court · (2006) 1 PLJR 69
Criminal Procedure Code, 1973 (CrPC) — Section 107, 162Evidence Act, 1872 — Section 114, 8Penal Code, 1860 (IPC) — Section 302, 34