High Courts20 Apr 2006
The State of Bihar Vs Sri Kapildeo Vishkarma
Patna High Court · (2006) 04 PAT CK 0067
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,288 of 2,661
High Courts20 Apr 2006Dismissed
Meena Kumari Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 490
High Courts20 Apr 2006Dismissed
Jhagru Nonia and Others Vs Most. Bipti and Others
Patna High Court · (2006) 04 PAT CK 0046
High Courts20 Apr 2006Dismissed
Savita Kumari and Another Vs The State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0025
High Courts20 Apr 2006
Babita Devi Vs The State of Bihar and Others Sarita Devi Vs The State Election Commission and Others
Patna High Court · (2006) 2 PLJR 483
Constitution of India, 1950 — Article 226, 243K, 324
High Courts20 Apr 2006Dismissed
Bindeshwari Kumar Singh Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 511
High Courts20 Apr 2006Allowed
Sunil Kumar Singyh and Another Vs The State of Bihar and Another
Patna High Court · (2006) 04 PAT CK 0012
High Courts19 Apr 2006Allowed
Lalan Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 446
High Courts19 Apr 2006
Indian Oil Corporation Ltd. Vs The State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0069
High Courts19 Apr 2006Dismissed
Naman Smokeless Fuel Industries Private Limited Vs The Bihar State Credit and Investment Corporation Limited and Others
Patna High Court · (2006) 04 PAT CK 0033
High Courts19 Apr 2006Allowed
Kripa Shankar @ Kripa Shanker Prasad and Another Vs The State of Bihar and Another
Patna High Court · (2006) CriLJ 3535 : (2006) 3 PLJR 279
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 405, 406, 409, 419, 420
High Courts19 Apr 2006Allowed
Sanjay Kumar and Others Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 494
High Courts19 Apr 2006
Md. Idris and Another Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 531
Constitution of India, 1950 — Article 16, 226
High Courts18 Apr 2006
Most. Ushafo Kunwar Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 653
High Courts18 Apr 2006
Smt. Lakshmi Kumari Srivastava Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 492
High Courts18 Apr 2006Dismissed
Parmeshwar Yadav Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 512
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
High Courts18 Apr 2006
Smt. Lakshmi Kumari Srivastava Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 520
High Courts18 Apr 2006Allowed
Upendra Paswan and Others Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 439
High Courts18 Apr 2006Dismissed
Parma Nand Chaudhary Vs Most. Sarshwati Devi and Others
Patna High Court · (2006) 04 PAT CK 0061
Limitation Act, 1963 — Article 123, 5
High Courts18 Apr 2006
Krishna Ranjan Pd. Sinha and Another Vs The State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0053