High Courts01 May 2006
Smt. Renu Devi Vs Mahendra Singh and Others
Patna High Court · (2006) 3 JCR 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,286 of 2,661
High Courts01 May 2006Dismissed
State Vs Kamla Prasad and Another
Patna High Court · (2006) 3 PLJR 53
Land Acquisition Act, 1894 — Section 12(2), 18, 18(2)
High Courts01 May 2006Dismissed
Ashok Kumar Rout and Bhajan Paswan Vs State of Bihar
Patna High Court · (2006) 05 PAT CK 0021
High Courts28 Apr 2006
Dr. Gopal Krishna Thakur Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 595
High Courts28 Apr 2006
Raju Sah Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 514
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 154, 200, 34, 418, 420
High Courts28 Apr 2006Allowed
Pawan Kumar Jha Vs Raghav Jha and Others
Patna High Court · (2006) 3 PLJR 44
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Apr 2006Allowed
Lallan Das and Others Vs Desai Das and Others
Patna High Court · (2006) 2 PLJR 516
High Courts28 Apr 2006
Radhey Shyam Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0057
High Courts28 Apr 2006Dismissed
Sri Mithileshwar Sinha and Others Vs Bhrigendra Pratap Sahi
Patna High Court · (2006) 3 PLJR 113
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(8)Civil Procedure Code, 1908 (CPC) — Section 99
High Courts27 Apr 2006Dismissed
Suraj Singh Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 679
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34, 379
High Courts27 Apr 2006
Kishori Rai and Others Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 295
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
High Courts27 Apr 2006Dismissed
Md. Basir Ahmad and Md. Nasir Ahmad Vs The State of Bihar
Patna High Court · (2006) 04 PAT CK 0058
High Courts27 Apr 2006
Orissa Concrete and Allied Industries Ltd. Vs East Central Railway
Patna High Court · (2006) 2 PLJR 525
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(6)
High Courts27 Apr 2006
Md. Ashfaque Alam Vs Sri Bindwashni Prasad and Another
Patna High Court · (2006) 4 JCR 489 : (2006) 2 PLJR 535
Specific Relief Act, 1963 — Section 16
High Courts27 Apr 2006Dismissed
Ramesh Chandra Pandey @ Phoolan Vs The State of Bihar and Smt. Asha Devi
Patna High Court · (2006) 3 PLJR 135
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 494, 498A
High Courts27 Apr 2006Dismissed
Amit Kumar Thakur @ Amit Ranjan Thakur Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 586
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 33Juvenile Justice Act, 1986 — Section 2
High Courts26 Apr 2006Allowed
Shailendra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 1
Constitution of India, 1950 — Article 14, 16
High Courts26 Apr 2006Allowed
Sundari Devi and Another Vs Dilip Kumar Singh
Patna High Court · (2006) 04 PAT CK 0065
High Courts26 Apr 2006
Dhirendra Jha ''Suman'' @ Dhirendra Kumar Jha @ Dhirendra Kumar ''Suman'' and Others Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 10
High Courts26 Apr 2006
Dr. Ranjit Singh Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 14