High Courts09 May 2006Dismissed
Jagdish Thakur Vs The Rajendra Agricultural University and Others
Patna High Court · (2006) 3 PLJR 278
Bihar Agriculture University Act, 1987 — Section 25(2)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,284 of 2,661
High Courts09 May 2006Dismissed
Mahendra Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 596
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 60Constitution of India, 1950 — Article 226
High Courts08 May 2006Dismissed
National Insurance Company Ltd. and Another Vs Rekha Devi and Another
Patna High Court · (2006) 3 PLJR 213
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii), 96(4)
High Courts08 May 2006
Nirmala Kuwar @ Nirmala Kumari Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 162
Constitution of India, 1950 — Article 14, 16
High Courts08 May 2006Dismissed
Sheonath Sah and Another Vs The State of Bihar and Others
Patna High Court · (2006) 05 PAT CK 0056
High Courts08 May 2006
Qeyamuddin @ Quamuddin Mina Vs State of Bihar
Patna High Court · (2006) 05 PAT CK 0027
High Courts08 May 2006Allowed
Subhadra Devi Vs The State of Bihar and Others
Patna High Court · (2006) 2 DMC 770
Criminal Procedure Code, 1973 (CrPC) — Section 320, 321, 482, 492Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts08 May 2006Dismissed
Pradeep Pipe Stores Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 111 : (2008) 11 VST 336
Constitution of India, 1950 — Article 226
High Courts08 May 2006
Ram Ekbal Sah and Others Vs Vimal Kr. Singh and Others
Patna High Court · (2008) 4 PLJR 258
High Courts05 May 2006Dismissed
Shree Chandeshwari Kalui Vs State of Bihar and Another
Patna High Court · (2006) 4 PLJR 75
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 May 2006Dismissed
Dehal Mahton Vs Nathuni Ram Marwari and Others Nathuni Ram Marwari and Others Vs Dehal Mahton
Patna High Court · (2006) 05 PAT CK 0045
High Courts05 May 2006Allowed
Shesh Narayan Singh Vs The State of Bihar
Patna High Court · (2006) 05 PAT CK 0036
High Courts05 May 2006Dismissed
Amarnath Singh and Suman Devi Vs The State of Bihar and Shivnath Prasad Singh
Patna High Court · (2006) 3 PLJR 95
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 420
High Courts05 May 2006Dismissed
Aslam Khan, Md. Zahir Khan and Halima Khatoon Vs State of Bihar
Patna High Court · (2006) 2 DMC 632 : (2006) 3 PLJR 99
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts05 May 2006Dismissed
Trilok Chand Jain Vs Md. Azimuddin and Others
Patna High Court · (2006) 05 PAT CK 0030
High Courts05 May 2006Allowed
Ranjeet Rai Vs The State of Bihar
Patna High Court · (2006) 05 PAT CK 0017
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 41(1), 41(2), 42, 50
High Courts04 May 2006
Dr. Ram Nandan Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 652
High Courts04 May 2006
Ram Nirbhay Singh and Others Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 16
High Courts04 May 2006Dismissed
Bihar State Electricity Board and Another Vs Ramswarup Yadav and Others
Patna High Court · (2006) 3 PLJR 18
High Courts04 May 2006Dismissed
Shailendra Nath Vs State Bank of India and Others
Patna High Court · (2006) 05 PAT CK 0039