High Courts04 May 2006Allowed
Sudarshan Ram and Another Vs State of Bihar and Another
Patna High Court · (2006) 05 PAT CK 0025
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,285 of 2,661
High Courts04 May 2006Allowed
Nemai Chandra Chatterjee Vs State of Bihar
Patna High Court · (2006) 05 PAT CK 0015
High Courts04 May 2006
The State of Bihar and Another Vs Bashir Mian and Others
Patna High Court · (2006) 2 PLJR 590
High Courts04 May 2006Allowed
Ramanand Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 89
Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts04 May 2006Allowed
Sanjay Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 308
High Courts03 May 2006Allowed
Md. Abdul Qaivum Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 655
High Courts03 May 2006Allowed
Daroga Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 650
Constitution of India, 1950 — Article 226
High Courts03 May 2006Disposed Off
Kamal Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 157
Bihar Land Reforms Act, 1950 — Section 24(3)
High Courts03 May 2006Dismissed
Radha Mohan Gond and Others Vs The State of Bihar and Another
Patna High Court · (2006) 4 RCR(Criminal) 791
High Courts03 May 2006Dismissed
Ashutosh Kumar Dubey and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 DMC 748 : (2006) 3 PLJR 102
Criminal Procedure Code, 1973 (CrPC) — Section 203, 228, 244, 245(1), 256Penal Code, 1860 (IPC) — Section 323, 34, 498A
High Courts02 May 2006Allowed
Sachida Nand Mishra and Another Vs Vishwanath Mishra and Others
Patna High Court · (2006) 4 PLJR 259
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 90
High Courts02 May 2006Allowed
Kashi Bhagat @ Kashi Nath Bhagat Vs Keshar Bhat and Others
Patna High Court · (2006) 4 PLJR 250
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(c)
High Courts02 May 2006Allowed
Ram Singari Devi and Others Vs Govind Thakur and Others
Patna High Court · (2006) 05 PAT CK 0041
High Courts02 May 2006Dismissed
Anish Chakrabarty Vs State of Bihar and Another
Patna High Court · (2006) 2 PLJR 582
Criminal Procedure Code, 1973 (CrPC) — Section 204, 205, 205(1), 482Penal Code, 1860 (IPC) — Section 120B, 323, 406, 420
High Courts02 May 2006
Shail Singh Vs State of Bihar and Another
Patna High Court · (2006) 05 PAT CK 0032
High Courts02 May 2006Dismissed
Surendra Singh @ Surendra Prasad Singh Vs Radhe Krishna Singh and Others
Patna High Court · (2006) 4 PLJR 293
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 16, 26A, 3, 3(1), 35
High Courts02 May 2006Allowed
Atul Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 05 PAT CK 0001
Bihar Tenancy Act, 1885 — Section 3A
High Courts01 May 2006Dismissed
Dhananjay Yadav and Another Vs The State of Bihar and Others
Patna High Court · (2006) 110 FLR 581 : (2006) 2 PLJR 527
Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts01 May 2006Allowed
Amrendra Verma, Dharmendra Verma, Ranjan Verma and Anita Verma Vs The State of Bihar
Patna High Court · (2006) 05 PAT CK 0048
High Courts01 May 2006Allowed
Pramod Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2006) 05 PAT CK 0044
Bihar State Water and Sewage Board Act, 1982 — Section 17, 3