High Courts26 Apr 2006
Ram Dayal Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 482
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,287 of 2,661
High Courts26 Apr 2006Allowed
Smt. Satya Bhama Chaudharain Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 592
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)
High Courts25 Apr 2006Dismissed
Shivendra Prakash Ranwal @ Buntun Vs Ram Nandan Prasad and Others
Patna High Court · (2006) 3 PLJR 177
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 115
High Courts25 Apr 2006
Satish Kumar Singh Vs State of Bihar and Another
Patna High Court · (2007) 1 DMC 791 : (2006) 3 PLJR 132
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts25 Apr 2006
Shankar Chaudhary @ Shiv Shankar Chaudhary @ Shive Shanker Kumar and Subrat Kumar @ Rakesh Kumar Vs The State of Bihar and Chandeshwar Choudhary
Patna High Court · (2006) 2 PLJR 519
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 43, 49Penal Code, 1860 (IPC) — Section 147, 148, 323, 379, 448
High Courts25 Apr 2006Dismissed
Mukti Narain Prasad Vs Sri Man Narain Sharan and Others
Patna High Court · (2006) 2 PLJR 547
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts22 Apr 2006Allowed
Ramesh Singh Yadav Vs The State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0068
High Courts21 Apr 2006Dismissed
Divisional Manager National Insurance Company Ltd. Vs Smt. Mahawa Devi and Others
Patna High Court · (2006) 2 PLJR 526
High Courts21 Apr 2006Allowed
Rambilash Pathak Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 457
High Courts21 Apr 2006
Upendra Mohan Sinha Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 524
High Courts21 Apr 2006
Sri Chandradev Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 589
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts21 Apr 2006
Ram Sagar Pathak Vs State of Bihar and Others
Patna High Court · (2007) 1 CTLJ 285 : (2006) 3 PLJR 13
High Courts21 Apr 2006
Ram Sewak Rana Vs The State of Bihar and Another
Patna High Court · (2006) 04 PAT CK 0052
Bihar Service Code, 1952 — Rule 58Civil Services (Classification, Control and Appeal) Rules — Rule 55A
High Courts21 Apr 2006Dismissed
Upendra Yadav and Shashikant Yadav Vs The State of Bihar and Parmeshwar Yadav
Patna High Court · (2006) 3 PLJR 133
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 482
High Courts21 Apr 2006Dismissed
A. Chandeshwar Yadav @ Chandoo Yadav and Others Vs The State of Bihar and Kumari Rina Rai
Patna High Court · (2006) 3 PLJR 106
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 210, 210(2), 210(3), 482Penal Code, 1860 (IPC) — Section 307, 34, 341
High Courts21 Apr 2006Allowed
Sheikh Ganauri (Dead) represented through Legal Heirs and Others Vs Nesar Ahmad and Others
Patna High Court · (2006) 2 PLJR 569
High Courts21 Apr 2006Dismissed
Mahabir Tanti and Others Vs Y.C. Deveshwar and Another
Patna High Court · (2006) 04 PAT CK 0007
High Courts21 Apr 2006Allowed
Gayatri Devi Vs Bhuneshwar Singh and Others
Patna High Court · (2006) 3 PLJR 577
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts20 Apr 2006
Dr. Arvind Kumar Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 529
High Courts20 Apr 2006
Yogendra Mahto Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 493