High Courts18 Apr 2006Dismissed
K.B. Bipin Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 440
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,289 of 2,661
High Courts18 Apr 2006
Umesh Prasad Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 461
Bihar Panchayat Raj Act, 1947 — Section 157
High Courts18 Apr 2006Allowed
Shobha Coir Foam Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0024
High Courts18 Apr 2006
Miss Sandhya Mandal Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 462
High Courts18 Apr 2006Dismissed
The State of Bihar and Others Vs Ranjana Sinha and Another
Patna High Court · (2006) 2 PLJR 491
High Courts17 Apr 2006
Ram Naresh Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 522
High Courts17 Apr 2006Dismissed
Madhurendra Kumar and Another Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 98
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 323, 34, 354, 448, 504
High Courts17 Apr 2006Dismissed
Smt. Phul Sundar Devi Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 20
High Courts17 Apr 2006Dismissed
Manisha Kumari and Another Vs The Union of India and Others
Patna High Court · (2006) 2 PLJR 517
High Courts17 Apr 2006
Pramod Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2006) 3 PLJR 67
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146(1)
High Courts17 Apr 2006Allowed
Rabindra Nath Shrivastava Vs The State of Bihar and Another
Patna High Court · (2007) 2 RCR(Criminal) 27
High Courts17 Apr 2006Dismissed
Guru Deo Rajak Vs The State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0027
High Courts17 Apr 2006
USV Limited and Another Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 496
Drugs and Cosmetics Act, 1940 — Section 18, 22, 22(2)
High Courts13 Apr 2006Dismissed
Bimla Devi and Others Vs Radhyshaym Patwa @ Radhiya Patwa and Others
Patna High Court · (2007) 4 RCR(Civil) 488
High Courts13 Apr 2006Dismissed
Rajendra Sah Vs The State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0051
High Courts13 Apr 2006Allowed
Sri M.M. Thapar and Another Vs Ramesh Kumar Singh and Others
Patna High Court · (2006) 04 PAT CK 0039
High Courts13 Apr 2006Dismissed
Arjun Dayal Jaiswal Vs Anil Kumar
Patna High Court · (2006) 04 PAT CK 0030
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(C), 14(8), 17
High Courts13 Apr 2006Allowed
Dr. Smt. Annapurna Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 488 : (2006) 2 PLJR 488
High Courts13 Apr 2006Dismissed
Vijay Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 513
Constitution of India, 1950 — Article 14, 16
High Courts12 Apr 2006Allowed
Amar Singh Vs Baliram Singh
Patna High Court · AIR 2006 Patna 145 : (2006) 2 PLJR 417
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 23, 24, 25, 26, 36Specific Relief Act, 1963 — Section 20