High Courts12 Apr 2006Allowed
Mithilesh Kumar Choubey Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 382
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,290 of 2,661
High Courts12 Apr 2006Dismissed
Uchit Bhai Patel Vs The State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0016
Bihar Panchayat Election Rules, 2006 — Rule 39(1), 41(3)Bihar Panchayat Raj Ordinance, 2006 — Section 135
High Courts12 Apr 2006Allowed
Satyendra Narayan Roy and Others Vs The Union of India and Others
Patna High Court · (2006) 2 PLJR 456
High Courts10 Apr 2006Allowed
Rahima Khatoon Vs The State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0049
High Courts10 Apr 2006Dismissed
Gautam Deo Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 471
Bihar Service Code, 1952 — Rule 74
High Courts10 Apr 2006Dismissed
Shiv Kumari Devi and Others Vs Birendra Singh and Others
Patna High Court · (2007) 4 PLJR 107
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25
High Courts10 Apr 2006Dismissed
Ashok Pathak Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 393
High Courts07 Apr 2006Allowed
Nand Kishore Shukla Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 414
High Courts05 Apr 2006Allowed
Gopal Prasad Singh @ Gopal Singh and Banoram Vs State of Bihar
Patna High Court · (2006) 2 PLJR 553
Essential Commodities Act, 1955 — Section 7
High Courts05 Apr 2006Dismissed
Chandra Madhav Mishra and Another Vs Braj Kishore Mishra and Others
Patna High Court · (2006) 04 PAT CK 0014
High Courts05 Apr 2006Allowed
Vijay Chandra Roy and Others Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 455
High Courts04 Apr 2006
Maa Sakambhari Complex Owner''s Association Vs Bihar State Electricity Board and Others
Patna High Court · (2006) 3 PLJR 448
High Courts04 Apr 2006Dismissed
Firoz Khan Vs State of Bihar and Another
Patna High Court · (2006) 3 PLJR 128
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Apr 2006
Bhagya Narain Rai Vs The State of Bihar and Others
Patna High Court · (2006) 04 PAT CK 0054
Bihar Panchayat Raj Ordinance, 2006 — Section 124, 126
High Courts04 Apr 2006
Arvind Kumar Sinha Vs Union of India (UOI) and Others
Patna High Court · (2006) 04 PAT CK 0041
High Courts04 Apr 2006
Anamika Singh Vs The Bihar State Election Commission and Others
Patna High Court · (2006) 04 PAT CK 0035
Panchayat Raj Ordinance, 2006 — Section 124, 126
High Courts03 Apr 2006Allowed
Binod Choudhary Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 497
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3)
High Courts03 Apr 2006Dismissed
Union of India (UOI) Vs Kamalendu Shukla alias Kamrendra Shukla
Patna High Court · (2006) 04 PAT CK 0081
High Courts03 Apr 2006
Darbhanga Regional Development Authority and Others Vs Ashok Kumar and Others Chandra Kishore Jha and Others Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 475
Bihar Regional Development Authorities Act, 1981 — Section 6, 6(2), 6(3), 80, 81
High Courts03 Apr 2006Dismissed
Rajendra Rai, Yogendra Rai, Binoy Kumar Rai and Sanjay Rai Vs The State of Bihar
Patna High Court · (2006) 3 PLJR 131
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 498A