High Courts30 Jun 2006Allowed
Pramod Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 296
Constitution of India, 1950 — Article 14, 16, 311
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,279 of 2,661
High Courts29 Jun 2006Allowed
Anirudh Rai Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 267
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 325, 448, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(x)
High Courts29 Jun 2006Dismissed
Rijhan Rai Vs Jaimangal Sah and Others
Patna High Court · (2006) 3 PLJR 310
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Jun 2006
Ajay Shankar Poddar and Others Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 361
High Courts28 Jun 2006Dismissed
M/s Salson Liquor Pvt. Ltd Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 486
Constitution of India, 1950 — Article 226
High Courts28 Jun 2006Allowed
Dayanand Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2006) 06 PAT CK 0030
High Courts28 Jun 2006Dismissed
Balgobind Prajapat @ Balgobind Kumhar Vs The State of Bihar
Patna High Court · (2006) 06 PAT CK 0028
High Courts28 Jun 2006Allowed
Upendra Narayan Singh and Others Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 451
High Courts28 Jun 2006
Lakshman Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 416
High Courts27 Jun 2006Dismissed
State of Bihar Vs Hare Ram Prasad and Others
Patna High Court · (2007) CriLJ 96 : (2006) 4 PLJR 254
Penal Code, 1860 (IPC) — Section 149, 302
High Courts27 Jun 2006Dismissed
Jayant Kumar Jaiswal and Another Vs Bihar State Financial Corporation and Another
Patna High Court · (2006) CriLJ 3972 : (2006) 4 PLJR 243
Criminal Procedure Code, 1973 (CrPC) — Section 245, 245(1), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts27 Jun 2006Allowed
SCI (India) Limited Vs The Bihar State Financial Corporation and Others
Patna High Court · AIR 2007 Patna 37 : (2006) 3 PLJR 511
High Courts27 Jun 2006Allowed
Chandra Shekhar Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 472
High Courts27 Jun 2006Dismissed
Shri Niawah Singh Vs Shri Chandradeo Singh
Patna High Court · (2006) 06 PAT CK 0033
High Courts27 Jun 2006Dismissed
Kapildeo Narayan Singh and Others Vs Mithilesh Kumar Singh and Others
Patna High Court · (2006) 4 PLJR 175
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts27 Jun 2006Allowed
Ashok Kumar Pandey Vs Pandey Mithilesh Kumar Sinha and Others
Patna High Court · (2006) 4 PLJR 79
High Courts27 Jun 2006Allowed
Srimati Bimla Devi Vs Rambhajan Mahto and Others
Patna High Court · (2006) 4 PLJR 214
Evidence Act, 1872 — Section 137, 138, 154
High Courts26 Jun 2006Allowed
Sumitra Devi and Others Vs Moti Lal and Others
Patna High Court · (2006) 4 PLJR 112
High Courts26 Jun 2006Allowed
Sri Parmendra Nath Singh Vs Smt. Anila Jain and Another
Patna High Court · (2006) 3 PLJR 282
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 9, Order 8 Rule 6A
High Courts26 Jun 2006Allowed
Birendra Prasad Singh @ Popli Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 18
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319, 482