High Courts06 Jul 2006
Ajit Mahto @ Ajit Kumar Mahto Vs Ram Prakash Mahton and Others
Patna High Court · (2006) 07 PAT CK 0047
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,278 of 2,661
High Courts06 Jul 2006Allowed
Manoj Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 363
High Courts06 Jul 2006
Commissioner, Customs Department Vs Nirmala Mitra
Patna High Court · (2006) 203 ELT 44
High Courts05 Jul 2006Allowed
Rameshwar Rai and Others Vs Gopaljee Sahu and Others
Patna High Court · (2006) 4 PLJR 286
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 9
High Courts04 Jul 2006
Md. Aurangzeb and Others Vs The State of Bihar and Others Surya Prakash Vishwakarma Vs The BPSC and Others
Patna High Court · (2006) 3 PLJR 317
High Courts04 Jul 2006Dismissed
Smt. Sharda Devi Vs Santosh Kumar Sinha
Patna High Court · (2006) 3 PLJR 433
Limitation Act, 1963 — Section 29(2)Succession Act, 1925 — Section 263
High Courts04 Jul 2006
Bihar State Private Teachers'' Training College Association Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 358
High Courts04 Jul 2006Dismissed
Rajendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 357
Constitution of India, 1950 — Article 226
High Courts04 Jul 2006
Nand Kumar Singh Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 83
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482
High Courts04 Jul 2006Dismissed
Sayed Hasibuddin Vs Syed Md. Akram Hussain and Others
Patna High Court · (2006) 4 PLJR 260
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1
High Courts03 Jul 2006
Dr. S.N. Upadhyay Vs State of Bihar and Others
Patna High Court · (2006) 4 PLJR 299
Criminal Procedure Code, 1973 (CrPC) — Section 83
High Courts03 Jul 2006Allowed
Rashmi Devi and Others Vs Madhuri Devi @ Pramila Devi and Others
Patna High Court · (2006) 4 PLJR 109
Criminal Procedure Code, 1973 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 52
High Courts03 Jul 2006Allowed
Uma Sharan Singh Vs Bihari Lal and Others
Patna High Court · (2006) 4 PLJR 47
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Jul 2006Dismissed
Ramesh Choubey Vs Dulari Kuer and Others
Patna High Court · AIR 2006 Patna 167 : (2007) 1 ARBLR 19 : (2006) 4 PLJR 86
Arbitration Act, 1940 — Section 20, 8Partnership Act, 1932 — Section 69, 69(3)
High Courts30 Jun 2006Dismissed
Ali Imam and Others Vs The State of Bihar and Another
Patna High Court · (2006) 3 PLJR 350
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts30 Jun 2006Allowed
Kailash Tewari Vs State of Bihar
Patna High Court · (2006) 3 PLJR 329
Penal Code, 1860 (IPC) — Section 325
High Courts30 Jun 2006Dismissed
Bibi Zarina Khatoon @ Zarina and Others Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 349
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Jun 2006Dismissed
Krishna Murari Sinha, Baidyanath Prasad @ Baidyanath Mahto and Shravan Kumar Sinha Vs The State of Bihar and Asha Sinha
Patna High Court · (2006) 4 PLJR 30
Criminal Procedure Code, 1973 (CrPC) — Section 177 , 178, 182(2), 184, 203Penal Code, 1860 (IPC) — Section 114, 494, 495
High Courts30 Jun 2006Dismissed
Sarba Paswan Vs The State of Bihar and Another
Patna High Court · (2006) 3 PLJR 308
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 403, 406
High Courts30 Jun 2006Allowed
Arjun Thakur Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 366