High Courts26 Jun 2006Dismissed
Rajeshwar Prasad and Others Vs The State of Bihar and Another
Patna High Court · (2006) 3 PLJR 335
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 182, 211, 323, 34, 343
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,280 of 2,661
High Courts26 Jun 2006Dismissed
Deepak Kumar Sinha Vs The Bank of India and Others
Patna High Court · (2006) 3 PLJR 185
Agricultural Credits Act, 1923 — Section 6Constitution of India, 1950 — Article 226
High Courts26 Jun 2006
The State of Bihar and Others Vs Purendra Sulan Kit and Others etc. etc.
Patna High Court · (2006) 3 PLJR 386
Constitution of India, 1950 — Article 14, 16
High Courts26 Jun 2006Allowed
M.L. Dalmiia and Company Ltd. and Others Vs The State of Bihar and Another
Patna High Court · (2006) 3 PLJR 331
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 504
High Courts26 Jun 2006
Satish Kumar Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 306
High Courts26 Jun 2006
Snehlata Gupta Vs Chairman, Bihar State Electricity Board and Others
Patna High Court · (2006) 4 PLJR 48
High Courts26 Jun 2006Allowed
State of Bihar Vs Rajiv Kumar @ Rajiv Mahto
Patna High Court · (2006) 3 PLJR 302
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34, 364A, 386
High Courts26 Jun 2006
Laxmi @ Lakshmi Sahani Vs The Union of India and Others
Patna High Court · (2006) 3 PLJR 301
Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 325
High Courts23 Jun 2006Dismissed
Md. Abdul Wahood Khan Vs Wajid Khan and Others
Patna High Court · (2006) 4 PLJR 113
Criminal Procedure Code, 1973 (CrPC) — Section 131, 133, 133(1), 135, 482
High Courts23 Jun 2006Allowed
Uma Shankar Sah Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 124
Registration Act, 1908 — Section 78Stamp Act, 1899 — Section 9
High Courts23 Jun 2006Dismissed
Rajan Tiwary Vs The Union of India
Patna High Court · (2006) 3 PLJR 231
Criminal Procedure Code, 1973 (CrPC) — Section 164, 226
High Courts23 Jun 2006
Surya Bansh Singh and Others Vs The State of Bihar and Others
Patna High Court · (2006) 06 PAT CK 0052
Consolidation Act, 1948 — Section 10(7)
High Courts23 Jun 2006Dismissed
Lagandeo Rai and Others Vs Rajendra Jha and Others
Patna High Court · (2006) 06 PAT CK 0035
High Courts23 Jun 2006Allowed
Ram Sewak Mahton Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 99
Essential Commodities Act, 1955 — Section 12A, 7
High Courts23 Jun 2006Dismissed
The Director General, Sports Authority of India and Others Vs The State of Bihar and Others
Patna High Court · (2006) 06 PAT CK 0027
High Courts23 Jun 2006Allowed
Devi Dayal Giri Vs The State of Bihar and Others
Patna High Court · (2006) 111 FLR 122
High Courts23 Jun 2006Dismissed
Ram Swarup Singh and Others Vs The State of Bihar and Yogendra Prasad Singh
Patna High Court · (2006) 06 PAT CK 0022
High Courts22 Jun 2006Dismissed
Pashupati Nath Sinha and Others Vs The State of Bihar and Another
Patna High Court · (2006) 3 PLJR 333
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts22 Jun 2006Allowed
Uma Shankar Choubey Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 238
High Courts22 Jun 2006Dismissed
Sudhir Prasad Singh Vs The State of Bihar and Rajendra Pandey
Patna High Court · (2006) 3 PLJR 307
Criminal Procedure Code, 1973 (CrPC) — Section 144, 245, 482Penal Code, 1860 (IPC) — Section 365