High Courts22 Jun 2006Allowed
Dr. Umesh Mishra Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 224
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,281 of 2,661
High Courts22 Jun 2006
Kedar Nath Jha Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 429
High Courts21 Jun 2006Dismissed
Arun Kumar Pandey Vs State of Bihar and Another
Patna High Court · (2006) 06 PAT CK 0053
High Courts21 Jun 2006Dismissed
Girish Jha and Others Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 348
High Courts21 Jun 2006Dismissed
Pramod Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 197
Police Act, 1861 — Section 12Police Rules — Rule 63
High Courts21 Jun 2006
Anita Kumari Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 233
High Courts21 Jun 2006Allowed
Ran Vijay Kumar Vs State of Bihar and Another
Patna High Court · (2006) 3 PLJR 192
Penal Code, 1860 (IPC) — Section 109, 120B, 201, 427(A), 465Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1)(c), 13(1)(d)
High Courts20 Jun 2006Dismissed
Usha Devi Vs The State of Bihar and Others
Patna High Court · (2006) 06 PAT CK 0045
High Courts20 Jun 2006Allowed
Tulsi Kendu Vs Sri Prahalad Sukula and Another
Patna High Court · (2006) 3 PLJR 319
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts19 Jun 2006Allowed
Ras Bihari Rai and Others Vs The State of Bihar and Another
Patna High Court · (2006) 3 PLJR 334
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts19 Jun 2006
Md. Farooquzzaman and Others Vs State of Bihar and Others
Patna High Court · (2006) 06 PAT CK 0042
High Courts19 Jun 2006
The State of Bihar and Others Vs Krishna Kant Prasad Krishna Kant Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 174
High Courts19 Jun 2006Dismissed
Sangeeta Devi and Others Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 215
High Courts15 Jun 2006Allowed
Mahadeo Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 235
Constitution of India, 1950 — Article 226
High Courts14 Jun 2006Allowed
Hari Kishore Sinha Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 232
Constitution of India, 1950 — Article 226
High Courts14 Jun 2006Dismissed
Janardan Singh Vs The State of Bihar and Another
Patna High Court · (2006) 3 PLJR 344
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204(4), 482Penal Code, 1860 (IPC) — Section 323, 504
High Courts14 Jun 2006Dismissed
Mundrika Kumari and Others Vs B.N. Mandal University and Others
Patna High Court · (2006) 06 PAT CK 0044
High Courts14 Jun 2006Dismissed
Mani Manjhi Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 127
Constitution of India, 1950 — Article 226
High Courts13 Jun 2006Allowed
Ashok Ram Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 323
Constitution of India, 1950 — Article 226
High Courts12 Jun 2006Allowed
Rama Shankar Ram Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 287