High Courts12 Jul 2006Dismissed
Mritunjay Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 07 PAT CK 0074
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,277 of 2,661
High Courts12 Jul 2006Allowed
Ram Pukar Sah Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 436
Constitution of India, 1950 — Article 14, 16, 226
High Courts12 Jul 2006Dismissed
Jitu Bhagat Vs Ram Prasad Bhagat and Others
Patna High Court · (2006) 4 PLJR 202
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 2(9), 26A, 3, 37
High Courts12 Jul 2006Allowed
Hirdaya Nand Pandey Vs State of Bihar and Others
Patna High Court · (2006) 4 PLJR 174
High Courts12 Jul 2006Allowed
Baba Saheb Bhimrao Ambedkar Bihar University and Others Vs Sudhir Kumar Sinha and Another
Patna High Court · (2006) 3 PLJR 465
Constitution of India, 1950 — Article 226
High Courts11 Jul 2006Dismissed
Satya Narayan Paswan and Others Vs The State of Bihar and Another
Patna High Court · (2006) 4 PLJR 21
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 342, 392, 506
High Courts11 Jul 2006Allowed
Arti Kumari and Another Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 351
High Courts11 Jul 2006Dismissed
Mohd. Yusuf @ Saral Mian Vs Mahmood Mian and Another
Patna High Court · (2006) 3 PLJR 430
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3
High Courts11 Jul 2006Dismissed
Sayed Jiyaullah Vs Muneshwar Chauhan and Others
Patna High Court · (2006) 3 PLJR 449
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Jul 2006
Ram Bachan Singh and Others Vs The Bihar School Exam Board and Others
Patna High Court · (2006) 3 PLJR 544
High Courts11 Jul 2006Dismissed
Dr. Ramesh Kumar Jha Vs Smt. Netrayani Jha and Others
Patna High Court · (2006) 4 PLJR 63
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)
High Courts11 Jul 2006Allowed
Razia Khatoon Vs Shahunus and Others
Patna High Court · (2006) 4 PLJR 126
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts10 Jul 2006
Narendra Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 116
High Courts10 Jul 2006Allowed
Jang Bahadur Rai Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 354
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(i), 21
High Courts10 Jul 2006
Dr. Muzaffar Mallick and Others Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 470
High Courts10 Jul 2006Allowed
Brajesh Choudhary Vs The State of Bihar and Another
Patna High Court · (2006) 07 PAT CK 0038
High Courts07 Jul 2006Allowed
Smt. Bina Singh alias Sinha Vs The Bihar State Housing Board and Others
Patna High Court · (2006) 07 PAT CK 0077
High Courts07 Jul 2006Allowed
Mohan Pandey and Others Vs State of Bihar
Patna High Court · (2006) 07 PAT CK 0064
Bihar Motor Spirit and High Speed Diesel Oil Dealers Licensing Order, 1966 — Section 12(1), 4Criminal Procedure Code, 1973 (CrPC) — Section 100Essential Commodities Act, 1955 — Section 3, 6, 7
High Courts07 Jul 2006
Ambika Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2006) 07 PAT CK 0046
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 14, 16, 17Civil Services (Classification, Control and Appeal) Rules — Rule 55, 56Constitution of India, 1950 — Article 14, 16
High Courts06 Jul 2006Allowed
Ayodhi Yadav and Another Vs Gobind Yadav and Others
Patna High Court · (2006) 3 PLJR 353
Civil Procedure Code, 1908 (CPC) — Section 152, 153