High Courts26 Jul 2006Allowed
Bhup Narain Jha Vs The State of Bihar and Another
Patna High Court · (2006) 4 PLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,275 of 2,661
High Courts26 Jul 2006Allowed
Smt. Kanti Devi Vs Sri Satya Deo Yadav and Another
Patna High Court · (2006) 4 PLJR 328
High Courts25 Jul 2006Allowed
Ashok Kumar Choudhary Vs Hindustan Petroleum Corporation Limited and Others
Patna High Court · (2006) 4 PLJR 49
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1A, Order 33 Rule 1A, 107
High Courts25 Jul 2006Dismissed
Uma Shankar Mishra Vs Pradeep Singh and Others
Patna High Court · (2006) 07 PAT CK 0080
High Courts25 Jul 2006
Punya Deo Mahto Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 396
High Courts25 Jul 2006
Ram Naresh Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 494
High Courts25 Jul 2006Dismissed
Abhi Manuyu Tripathy and Others Vs Shambhu Ojha and Others
Patna High Court · (2006) 4 PLJR 119
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts25 Jul 2006Dismissed
Latiffur Rahman Beg and Another Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 575
Bihar Intermediate Education Council (Establishment of College and Conduct of Examinations) Rules, 1994 — Rule 7(4)
High Courts25 Jul 2006Dismissed
Rajbansh Choudhary Vs United India Insurance Company Limited and Others
Patna High Court · (2006) 4 PLJR 122
Civil Procedure Code, 1908 (CPC) — Section 100A, 104
High Courts24 Jul 2006Allowed
Munni Lal Mahto and Others Vs Chandeshwar Mahto and Another
Patna High Court · (2006) 07 PAT CK 0083
High Courts24 Jul 2006Dismissed
Ram Lochan Sharan Vs Sri Balmukund Yadav and Others
Patna High Court · (2006) 4 PLJR 65
High Courts24 Jul 2006Dismissed
Abdul Salam (dead) Taiyaba Khatoon and Another Vs Bibi Zubaida Khatoon and Others
Patna High Court · (2006) 07 PAT CK 0062
High Courts24 Jul 2006
Arun Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 471
High Courts24 Jul 2006
Rai Vimal Krishna and Others Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 469
Patna Municipal Corporation Act, 1951 — Section 150, 151
High Courts24 Jul 2006Dismissed
Saryu Lall and Others Vs The State of Bihar and Another
Patna High Court · (2006) 4 PLJR 298
Criminal Procedure Code, 1973 (CrPC) — Section 193Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3(1)(xi), 3(IV)
High Courts21 Jul 2006
Upendra Kumar Vs The Bihar State Financial Corporation and Others
Patna High Court · (2006) 07 PAT CK 0075
High Courts21 Jul 2006
Vinay Sharma Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 38
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 14, 16
High Courts20 Jul 2006Allowed
Kailash Sah Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 23
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120B, 302, 307, 324, 34
High Courts20 Jul 2006
Laxmi Kant Tiwari and Another Vs Mostt. Meena Singh and Others
Patna High Court · (2006) 3 PLJR 431
High Courts20 Jul 2006Allowed
Smt. Renu Kumari Vs The Union of India and Others
Patna High Court · (2006) 3 PLJR 545