High Courts04 Aug 2006Dismissed
Md. Zafir Mian alias Md. Zafir Alam and Others Vs Sk. Mansoor Alam and Another
Patna High Court · (2006) 08 PAT CK 0077
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,273 of 2,661
High Courts04 Aug 2006Dismissed
Kapildeo Prasad and Another Vs Ramanand Prasad and Others
Patna High Court · (2006) 08 PAT CK 0044
High Courts04 Aug 2006Dismissed
Pashupati Kumar Vs State of Bihar and Others
Patna High Court · AIR 2007 Patna 69 : (2006) 3 PLJR 550
High Courts04 Aug 2006Allowed
Pappu Singh @ Manoj Kumar Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 251
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 50, 55
High Courts03 Aug 2006Allowed
Neela Kumari @ Neela Devi and Others Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 1
High Courts03 Aug 2006Allowed
Manilal Keshri and Others Vs The State of Bihar
Patna High Court · (2006) 08 PAT CK 0053
High Courts03 Aug 2006Allowed
Ajay Kumar Srivastava Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 573
High Courts02 Aug 2006Allowed
Sri Udai Narain Singh Vs The State of Bihar and Another
Patna High Court · (2006) 4 PLJR 207
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(1)
High Courts02 Aug 2006Allowed
Raja Ram Singh Vs The State of Bihar and Another
Patna High Court · (2006) 4 PLJR 205
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468
High Courts02 Aug 2006Allowed
Sanjay Kumar Sinha Vs Manjulata Sinha
Patna High Court · (2006) 4 PLJR 70
Hindu Marriage Act, 1955 — Section 24
High Courts02 Aug 2006Allowed
Umeshkant Pathak Vs State of Bihar and Others
Patna High Court · (2006) 08 PAT CK 0056
High Courts02 Aug 2006Allowed
Kunj Bihari Das Vs The Union of India (UOI) and Others
Patna High Court · (2006) 3 PLJR 498
High Courts02 Aug 2006Dismissed
Ashok Kumar Kanaujia Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 504
High Courts02 Aug 2006Dismissed
Bipin Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · (2006) 08 PAT CK 0023
High Courts01 Aug 2006
Prabhu Nath Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 618
High Courts01 Aug 2006Dismissed
Krishna Kumar Tibrewal Vs Sheo Narayan Prasad @ Sheo Shankar Prasad
Patna High Court · (2006) 08 PAT CK 0064
High Courts01 Aug 2006
Amarkant Singh Vs The State of Bihar and Others
Patna High Court · (2006) 08 PAT CK 0049
High Courts01 Aug 2006Dismissed
Ranvir Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2006) 08 PAT CK 0015
High Courts31 Jul 2006
Jagarnath Ram Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 562
High Courts31 Jul 2006Allowed
Sanjiv Kumar Chandhariyavi Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 461