High Courts21 Aug 2006Dismissed
Mithilesh Narain Vs The Union of India and Others
Patna High Court · (2006) 3 PLJR 548
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,271 of 2,661
High Courts21 Aug 2006Allowed
Maheshwar Prasad and Another Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 103
Essential Commodities Act, 1955 — Section 7
High Courts21 Aug 2006Allowed
Kamleshwari Singh Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 167
Essential Commodities Act, 1955 — Section 11, 7
High Courts19 Aug 2006Allowed
Suresh Singh Vs State of Bihar
Patna High Court · (2006) 08 PAT CK 0098
High Courts19 Aug 2006Dismissed
Jai Ram Singh Vs State of Bihar and Others
Patna High Court · (2006) 08 PAT CK 0085
High Courts19 Aug 2006
Munna Kumar Singh Vs The National Insurance Co. and Others
Patna High Court · (2006) 4 PLJR 262
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts19 Aug 2006Dismissed
Umesh Chandra Karan and Others Vs Shail Kumari Devi (substituted) and Others
Patna High Court · (2006) 08 PAT CK 0039
High Courts19 Aug 2006
Sri Surendra Prasad Sah Vs The Vaishali Kshetriya Gramin Bank and Another
Patna High Court · (2006) 4 PLJR 1
Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 466
High Courts18 Aug 2006Dismissed
Dr. Pawan Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 329
Constitution of India, 1950 — Article 14, 226, 309
High Courts18 Aug 2006
Awadhesh Pandey Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 617
High Courts18 Aug 2006Dismissed
Most. Paspati Devi and Anr Vs Upendra Singh and Others
Patna High Court · (2007) 1 PLJR 195
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts18 Aug 2006Allowed
Amit Pharmaceuticals, authorised Stockist of M/s Rajasthan Drugs, and Pharmaceuticals Ltd., Jaipur, Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 59
Constitution of India, 1950 — Article 14
High Courts17 Aug 2006Allowed
Most. Manju Kuanr Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 12
High Courts17 Aug 2006Allowed
M/s Shree Maruti Steels Vs The Oriental Insurance Company Ltd. and Others
Patna High Court · (2006) 4 PLJR 85
High Courts17 Aug 2006Dismissed
Mostt. Rama Devi Vs Ganga Ram Yadav and Others
Patna High Court · (2006) 4 PLJR 161
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Aug 2006Dismissed
Kameshwar Lall Dass Vs State of Bihar and Others
Patna High Court · (2006) 08 PAT CK 0052
High Courts17 Aug 2006Allowed
Yogendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 593
High Courts14 Aug 2006
In the matter of News reports published in the Times of India, dated 26th June, 2006 Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 604
Criminal Procedure Code, 1973 (CrPC) — Section 436A
High Courts11 Aug 2006Allowed
Naresh Tanti and Others Vs The State of Bihar and Another
Patna High Court · (2006) 4 PLJR 36
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 379, 494, 498A, 504
High Courts11 Aug 2006
Eastern Food Industries Pvt. Ltd. Vs The Bihar State Credit and Investment Corporation Ltd.
Patna High Court · (2006) 4 PLJR 92
Constitution of India, 1950 — Article 14