High Courts23 Aug 2006Allowed
Ramakant Singh and etc. Vs State of Bihar and Another
Patna High Court · (2006) 08 PAT CK 0027
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,270 of 2,661
High Courts23 Aug 2006Allowed
Luv Kush Kumar and Another Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 73
Essential Commodities Act, 1955 — Section 3, 6, 7Penal Code, 1860 (IPC) — Section 274, 420, 473
High Courts23 Aug 2006Dismissed
The State of Bihar and Others Vs M/s Four Star Picture Palace
Patna High Court · (2006) 4 PLJR 60
Bihar Cinemas (Regulation) Act, 1954 — Section 4, 6General Clauses Act, 1897 — Section 21
High Courts23 Aug 2006Allowed
Sahnaz Begum Vs State of Bihar and Others
Patna High Court · (2008) 2 PLJR 512
High Courts22 Aug 2006
Quisar Khan Warsi @ Md. Kaishar Khan Vs Md. Shamim Ahmad and Another
Patna High Court · (2006) 4 PLJR 309
Administration of Evacuee Property Act, 1950 — Section 8(4)Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts22 Aug 2006Dismissed
Ram Chandra Roy Vs The Banking Ombudsman and Others
Patna High Court · (2006) 4 PLJR 19
Constitution of India, 1950 — Article 227
High Courts22 Aug 2006
Managing Committee of Bhagwan Budh Primary Teacher''s Education College, Bajrahia Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 311
High Courts22 Aug 2006Allowed
Ranjit Singh Vs Mr. Ghulam Rabbani @ Gulam Ahmad and Others
Patna High Court · (2006) 4 PLJR 128
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts22 Aug 2006Allowed
Laxmi Yadav Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 225
High Courts21 Aug 2006
Ajay Kumar Singh and Others Vs State of Bihar
Patna High Court · (2006) 4 PLJR 342
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 379, 406, 498A
High Courts21 Aug 2006Allowed
Laxman Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 89
High Courts21 Aug 2006Dismissed
Sri Brij Nandan Chaudhary Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 76
Constitution of India, 1950 — Article 226
High Courts21 Aug 2006Allowed
Naresh Mandal Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 335
Arms Act, 1959 — Section 25(1B), 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Aug 2006Dismissed
Ranvir Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 64
Constitution of India, 1950 — Article 226
High Courts21 Aug 2006Dismissed
National Institute of Technology, Patna and Others Vs Ashok Singh and Others
Patna High Court · (2006) 4 PLJR 3
High Courts21 Aug 2006Allowed
Brij Nandan Singh Vs The State of Bihar and Others
Patna High Court · (2006) 08 PAT CK 0074
High Courts21 Aug 2006Dismissed
Dr. Vijay Kumar Vs The Bihar Public Service Commission and Others Rabindranath Baitha Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 9
High Courts21 Aug 2006
Manoj Kumar Verma and Others Vs The Union of India (UOI) and Others
Patna High Court · (2006) 08 PAT CK 0042
High Courts21 Aug 2006Allowed
Manju Kumari Vs State of Bihar and Others
Patna High Court · (2006) 4 PLJR 655