High Courts11 Aug 2006Dismissed
Anil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 551
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,272 of 2,661
High Courts10 Aug 2006
Ram Bachan Tiwari Vs State of Bihar and Others
Patna High Court · (2006) 4 PLJR 529
High Courts10 Aug 2006Allowed
Arjun Singh and Others Vs Ambika Pandit and Others
Patna High Court · (2006) 4 PLJR 8
High Courts09 Aug 2006Allowed
Prof. (Dr.) Nihar Nandan Pd. Singh Vs The Chancellor of Universities and Others
Patna High Court · (2006) 3 PLJR 505
Patna University Act, 1976 — Section 10(4), 35(3)
High Courts09 Aug 2006Allowed
Smita Priyadarshini Vs State of Bihar and Others
Patna High Court · (2006) 3 PLJR 521
Constitution of India, 1950 — Article 14, 253Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 39
High Courts09 Aug 2006Allowed
Ishwar Chand @ Kishore Prasad Vs Dena Nath Sah and Others
Patna High Court · (2006) 4 PLJR 96
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts09 Aug 2006Dismissed
Munna Lal Gupta Vs Ram Babu Choudhary and Another
Patna High Court · (2006) 4 PLJR 94
Civil Procedure Code Amendment Act, 1999 — Section 13Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Aug 2006Allowed
Ghanshyam Chaudhary Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 66
High Courts08 Aug 2006
Dewanti Devi Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 44
High Courts08 Aug 2006Allowed
Phullan Mian and Others Vs Jogendra Ram and Another
Patna High Court · (2006) 08 PAT CK 0060
High Courts08 Aug 2006Dismissed
The State of Bihar Vs Parwati Roy and Another
Patna High Court · (2006) 4 PLJR 131
Penal Code, 1860 (IPC) — Section 323, 341, 504
High Courts07 Aug 2006Dismissed
M/s Satyendra Kumar Construction Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 648 : (2006) 3 PLJR 508
Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts07 Aug 2006Allowed
Mangla Kamla Homeopathic College and Hospital, Srinagar, Siwan Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 516
Homoeopathy Central Council (Amendment) Act, 2002 — Section 12A
High Courts07 Aug 2006Dismissed
M/s Shahi Construction Company Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 18
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts07 Aug 2006Allowed
Abdul Gaffar and Others Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 500
High Courts07 Aug 2006Allowed
Ms. Vijay Raj Mewar Construction Company Private Limited Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 503
Constitution of India, 1950 — Article 14
High Courts07 Aug 2006Allowed
Satyendra Kumar Construction Pvt. Limited Vs The State of Bihar and Others
Patna High Court · (2006) 08 PAT CK 0026
High Courts04 Aug 2006Dismissed
Branch Manager, National Insurance Company Ltd., Patna Vs Maheshwar Prasad Singh and Others
Patna High Court · (2007) 1 PLJR 301
High Courts04 Aug 2006Allowed
Md. Ali Ansari @ Md. Ali Vs Shaukat Ali and Others
Patna High Court · (2006) 3 PLJR 502
High Courts04 Aug 2006Allowed
Dinesh Kumar Gupta and Others Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 541
Constitution of India, 1950 — Article 19(1)(g), 301Forest Act, 1927 — Section 41, 42