COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,274 of 2,661

High Courts28 Jul 2006Allowed

M/s Steel Authority of India Limited and Others Vs The State of Bihar and Another

Patna High Court · (2006) 4 PLJR 106

Criminal Procedure Code, 1973 (CrPC) — Section 177, 177, 178, 179, 179Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts28 Jul 2006

Rajendra Yadav, Raj Kumar Yadav, Deo Narain Yadav and Chandrika Yadav Vs The State of Bihar and Ranjana Devi

Patna High Court · (2006) 4 PLJR 15

Criminal Procedure Code, 1973 (CrPC) — Section 468(1), 468(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A

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High Courts28 Jul 2006Dismissed

Chumman Singh and Others Vs The State of Bihar

Patna High Court · (2006) 07 PAT CK 0037

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High Courts28 Jul 2006Allowed

Union of India (UOI) Vs Sri Prakash Kumar Gajre and Others

Patna High Court · (2006) 07 PAT CK 0026

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High Courts27 Jul 2006Allowed

Tulsi Das Tiwary Vs The State of Bihar and Another

Patna High Court · (2007) 1 PLJR 402

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 406, 420, 467, 468

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High Courts27 Jul 2006

Subodh Kumar Singh and Another Vs The State of Bihar and Others

Patna High Court · (2006) 3 PLJR 462

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High Courts27 Jul 2006Dismissed

Automatrix Private Ltd. and Another Vs The State of Bihar and Others

Patna High Court · (2006) 07 PAT CK 0079

Bihar Industrial Area Development Authority Act, 1974 — Section 6, 6(2)

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High Courts27 Jul 2006Dismissed

Anil Kumar Mishra Vs State of Bihar and Others

Patna High Court · (2006) 3 PLJR 464

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High Courts27 Jul 2006Allowed

Janardan Rai Vs The State of Bihar and Others

Patna High Court · (2006) 4 PLJR 24

Penal Code, 1860 (IPC) — Section 323, 341

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High Courts27 Jul 2006Dismissed

Deo Prakash Vs Rudreshwar Prasad Griyaghey

Patna High Court · (2006) 3 PLJR 493

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 15Civil Procedure Code, 1908 (CPC) — Section 10

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High Courts27 Jul 2006Allowed

Ramadhar Sharma Vs The State of Bihar and Others

Patna High Court · (2006) 3 PLJR 476

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High Courts27 Jul 2006Allowed

Kamal Chandra Sah Vs The State of Bihar and Others

Patna High Court · (2006) 3 PLJR 468

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High Courts27 Jul 2006Dismissed

Pranav Kumar Sinha Vs The Union of India and Others

Patna High Court · (2006) 3 PLJR 519

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High Courts27 Jul 2006

Vijay Kumar Verma Vs The State of Bihar and Others

Patna High Court · (2006) 3 PLJR 588

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High Courts27 Jul 2006Allowed

Bhagwat Prasad Vs The State of Bihar

Patna High Court · (2006) 4 PLJR 201

Criminal Procedure Code, 1973 (CrPC) — Section 319

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High Courts26 Jul 2006Allowed

Ganesh Singh and Others Vs The State of Bihar and Others

Patna High Court · (2006) 07 PAT CK 0039

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High Courts26 Jul 2006

Bishweshwar Nath Prasad Vs The State of Bihar and Others

Patna High Court · (2006) 3 PLJR 474

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High Courts26 Jul 2006Dismissed

Birbal Sah Vs Urmila Devi and Others

Patna High Court · (2006) 3 PLJR 518

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts26 Jul 2006

The State of Bihar Vs Baleshwar Kumar Ravi and Another

Patna High Court · (2006) 07 PAT CK 0017

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High Courts26 Jul 2006Allowed

The State of Bihar Vs Suraj Singh @ Suraj Bhan Singh and Others

Patna High Court · (2006) 4 PLJR 241

Arms Act, 1959 — Section 25(1B)(a), 26, 27Criminal Procedure Code, 1973 (CrPC) — Section 232, 311, 313Penal Code, 1860 (IPC) — Section 307, 34, 353

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