COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,269 of 2,661

High Courts28 Aug 2006Allowed

Md. Asfar Towheed Vs The State of Bihar and Another

Patna High Court · (2006) 4 PLJR 326

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A

High Courts28 Aug 2006Allowed

Md. Baidullah Ansari Vs The Union of India (UOI) and Others

Patna High Court · (2006) 4 PLJR 375

High Courts28 Aug 2006Allowed

Jagdish Kunwar Vs The State of Bihar and Another

Patna High Court · (2007) 2 PLJR 574

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 146(1), 482

High Courts25 Aug 2006

Devendra Prasad Sinha Vs The State of Bihar and Others

Patna High Court · (2006) 4 PLJR 230

Bihar Service Code, 1952 — Section 97

High Courts25 Aug 2006

The Divisional Manager, New India Assurance Co. Ltd. and Another Vs Most. Sabitri Devi and Others

Patna High Court · (2006) 08 PAT CK 0068

High Courts25 Aug 2006Allowed

M/s Kumar Bhandar Vs The State of Bihar and Another

Patna High Court · (2006) 4 PLJR 307

High Courts25 Aug 2006Allowed

Surendra Choudhary and Others Vs The State of Bihar

Patna High Court · (2006) 4 PLJR 147

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A

High Courts25 Aug 2006Dismissed

Md. Zaid @ Md. Zaid Sah and Another Vs State of Bihar

Patna High Court · (2006) 4 PLJR 324

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 302

High Courts24 Aug 2006Dismissed

Paglu Yadav Vs State of Bihar

Patna High Court · (2007) CriLJ 61 : (2006) 4 PLJR 220

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 34

High Courts24 Aug 2006Allowed

Uday Singh @ Uday Shankar Vs The State of Bihar and Another

Patna High Court · (2007) 1 PLJR 336

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482Penal Code, 1860 (IPC) — Section 395

High Courts24 Aug 2006

Dineshwar Bhagat Construction Pvt. Ltd. Vs The State of Bihar and Others

Patna High Court · (2006) 4 PLJR 43

Constitution of India, 1950 — Article 14

High Courts24 Aug 2006Dismissed

Allauddin Mian Vs The State of Bihar

Patna High Court · (2006) 4 PLJR 216

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366A, 376

High Courts24 Aug 2006Dismissed

Deodhari Singh Vs Mulchand Hazam and Others

Patna High Court · (2006) 4 PLJR 233

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4Bihar Land Reforms Act, 1950 — Section 3A, 3A(1), 3A(2), 3BCivil Procedure Code, 1908 (CPC) — Section 80

High Courts24 Aug 2006Dismissed

Neo Carbon Pvt. Limited Vs State of Bihar and Another

Patna High Court · (2006) 3 PLJR 583 : (2006) 148 STC 306

Bihar Value Added Tax Act, 2005 — Section 14, 16, 16(1), 16(2), 2Bihar Value Added Tax Rules, 2005 — Rule 12, 12(1), 19

High Courts24 Aug 2006Dismissed

Jawahar Yadav Vs The State of Bihar and Others

Patna High Court · (2006) 3 PLJR 601

High Courts24 Aug 2006Dismissed

Smt. Puspa Devi Agrawal @ Puspa Devi Vs The State of Bihar and Others

Patna High Court · (2006) 4 PLJR 570

Criminal Procedure Code, 1973 (CrPC) — Section 97

High Courts24 Aug 2006Allowed

M/s Magadh Mechanical Pvt. Ltd. Vs The State of Bihar and Others

Patna High Court · (2007) 1 PLJR 173

High Courts23 Aug 2006

Prafull Kumar Choudhary and Another Vs The Bihar School Examination Board, Patna and Others

Patna High Court · (2006) 3 PLJR 620

High Courts23 Aug 2006Allowed

M/s Prakash Roller Flour Mills Pvt. Ltd. Vs The Bihar State Credit and Investment Corporation Limited and Others

Patna High Court · (2006) 3 PLJR 581

High Courts23 Aug 2006Allowed

Lalit Kumar Singh and Others Vs The State of Bihar and Another

Patna High Court · (2006) 08 PAT CK 0079