High Courts07 Sept 2006
Jyoti Pd. Verma and Others Vs Basanti Devi and Another
Patna High Court · (2006) 4 PLJR 346
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,267 of 2,661
High Courts07 Sept 2006Dismissed
Tuntun Das Vs Union of India (UOI) and Others
Patna High Court · (2006) 09 PAT CK 0079
High Courts07 Sept 2006Allowed
Amit Pharmaceuticals Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 253
Constitution of India, 1950 — Article 14, 226
High Courts07 Sept 2006
Ram Pravesh Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 273
Constitution of India, 1950 — Article 226
High Courts06 Sept 2006
Edara Flahul Muslemeen and Another Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 84
High Courts05 Sept 2006Dismissed
Sanjay Kumar Singh Vs The Union of India (UOI) and Others
Patna High Court · (2006) 4 PLJR 80
High Courts05 Sept 2006Allowed
Ravindra Kumar Singh Vs State of Bihar and Others
Patna High Court · (2006) 4 PLJR 355
High Courts05 Sept 2006Dismissed
Sati Ranjan Jamaiyar Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 206
High Courts05 Sept 2006
Md. Zobair Vs Bihar State Electricity Board and Others
Patna High Court · (2007) 113 FLR 728 : (2007) 1 PLJR 21
High Courts04 Sept 2006Allowed
Shiv Shankar Singh Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 163
Criminal Procedure Code, 1973 (CrPC) — Section 306, 315Penal Code, 1860 (IPC) — Section 120B, 120B(1), 34, 364, 364A
High Courts04 Sept 2006Allowed
M/s Amrapali Cinema Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 174
High Courts04 Sept 2006Dismissed
M/s H.M. Settes Limited Vs State of Bihar
Patna High Court · (2007) 1 PLJR 267
High Courts04 Sept 2006Dismissed
Mahesh Rai Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 181
Penal Code, 1860 (IPC) — Section 149, 307, 395, 397, 398
High Courts04 Sept 2006Dismissed
Vishnu Sugar Mills Limited Vs Union of India (UOI) and Others
Patna High Court · AIR 2007 Patna 217
Essential Commodities Act, 1955 — Section 3, 3(1), 3(2), 3(3C), 8
High Courts04 Sept 2006Dismissed
Kusum Kuwar Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 226
High Courts04 Sept 2006
Rajendra Mishra Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 738
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts04 Sept 2006Dismissed
Jagdish Mishra Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 202, 398Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 506
High Courts01 Sept 2006Allowed
Raj Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2006) 111 FLR 1092 : (2006) 4 PLJR 71
Bihar Pension Rules, 1950 — Rule 43
High Courts01 Sept 2006
Asharfi Baitha Vs State and Others
Patna High Court · (2006) 4 PLJR 455
Constitution of India, 1950 — Article 16(4)(A)
High Courts01 Sept 2006
Md. Ishteyaqul Haque Ashraf Vs The Patna University and Others
Patna High Court · (2006) 4 PLJR 188