High Courts15 Sept 2006
Prof. Surendra Bahadur Singh Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 369
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,265 of 2,661
High Courts15 Sept 2006Dismissed
Masauwar Hussain Vs United India Insurance Company Ltd. and Others
Patna High Court · (2007) 1 PLJR 186
Constitution of India, 1950 — Article 12
High Courts15 Sept 2006Allowed
Rabindra Nath Vs Bihar State Electricity Board and Others
Patna High Court · (2006) 4 PLJR 356
High Courts15 Sept 2006Dismissed
Most. Fudni Devi and Others Vs Chotelall Sah and Others
Patna High Court · (2006) 09 PAT CK 0061
High Courts15 Sept 2006Allowed
Raju Bharati Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 519
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 13, 20(b)(i), 35, 41, 41
High Courts15 Sept 2006Allowed
Jailendra Pandit and Others Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 265
High Courts15 Sept 2006
Bihar Rajya Zila Parishad Karamchari Mahasangh and Another Vs State and Others
Patna High Court · (2006) 4 PLJR 308
General Clauses Act, 1897 — Section 27
High Courts14 Sept 2006Allowed
M/s M.B. Gharpuray Engineers and Contractors Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 271
Arbitration and Conciliation Act, 1996 — Section 31, 31(7)(a), 31(7)(b)
High Courts14 Sept 2006Allowed
Sharavan Kumar Vs The State of Bihar and Another
Patna High Court · (2006) 4 PLJR 416
Penal Code, 1860 (IPC) — Section 109, 120B, 201, 420, 465Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts14 Sept 2006Allowed
Satyendra Kumar Gupta Vs The State of Bihar
Patna High Court · (2006) 09 PAT CK 0038
High Courts14 Sept 2006
Ashok Kumar Gautam Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 112
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts14 Sept 2006Dismissed
Ram Krishna Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 195
Bihar and Orissa Excise Act, 1915 — Section 22, 38, 89
High Courts14 Sept 2006Allowed
Surajdeo Bharti Vs Bishwanath Sah and Others
Patna High Court · (2007) 1 PLJR 275
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13
High Courts13 Sept 2006Allowed
Ganga Jali Devi Vs The State of Bihar
Patna High Court · (2006) 09 PAT CK 0092
High Courts13 Sept 2006Dismissed
Suraj Singh @ Suraj Bhan Singh Vs State of Bihar
Patna High Court · (2007) CriLJ 210 : (2006) 4 PLJR 302
Arms Act, 1959 — Section 25(1B)A, 26, 27, 35Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Explosives Act, 1884 — Section 3, 4, 5
High Courts13 Sept 2006Allowed
Bhairabi Nandan Sinha Vs State of Bihar and Others
Patna High Court · AIR 2007 Patna 28 : (2006) 4 PLJR 228
High Courts13 Sept 2006Allowed
Dr. Suchita Chaudhary Vs The State of Bihar and Another
Patna High Court · (2006) 09 PAT CK 0073
High Courts13 Sept 2006Dismissed
Smt. Ramkali Devi and Others Vs The State of Bihar and Others
Patna High Court · (2006) 09 PAT CK 0057
High Courts13 Sept 2006Allowed
Madhusudan Mittal Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 80
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts13 Sept 2006
M/s Baidyanath Ayurved Bhawan Private Limited Vs The State of Bihar and Other
Patna High Court · (2007) 1 PLJR 29
Bihar and Orissa Excise Rules, 1919 — Rule 93A