High Courts21 Sept 2006Allowed
Nasrullah Khan @ Musan Khan and Others Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 340
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,264 of 2,661
High Courts21 Sept 2006Allowed
Pasupati Nath Singh Vs M/s IBP Company Limited and Others
Patna High Court · (2006) 4 PLJR 363
High Courts21 Sept 2006Dismissed
Pawan Kumar Mandal Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 725
High Courts20 Sept 2006Allowed
Sone Lal Yadav Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 167
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Sept 2006Dismissed
Anju Devi and Another Vs The State of Bihar and Others
Patna High Court · (2006) 09 PAT CK 0065
High Courts20 Sept 2006
Kapildeo Singh and Others Vs The Rajendra Agricultural University, Bihar and Others
Patna High Court · (2006) 4 PLJR 420
High Courts20 Sept 2006Allowed
Prem Lal Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 138
High Courts20 Sept 2006
M/s Ram Barai Singh and Company Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 249
High Courts20 Sept 2006Allowed
Amrit Sagar Mittal and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 343
Penal Code, 1860 (IPC) — Section 406, 420
High Courts20 Sept 2006Dismissed
S.M. Zahir Alam Teachers Training College, Bahera Darbhanga and Another Vs The Chairman, National Council for Teacher Education, Safdarganj Development Area, New Delhi and Others
Patna High Court · (2006) 4 PLJR 392
National Council for Teacher Education Act, 1993 — Section 33
High Courts20 Sept 2006Allowed
Raj Mangal Ram and Others Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 402
Land Acquisition Act, 1894 — Section 30, 31
High Courts19 Sept 2006
Amit Bengali Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 382
Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 387
High Courts19 Sept 2006
Lal Mohan Jha and Another Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 194
Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 Sept 2006
M/s Amlory Construction Private Limited Vs State of Bihar and Others
Patna High Court · (2006) 4 PLJR 210
High Courts19 Sept 2006Dismissed
Sanjiv Ranjan Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 406
High Courts19 Sept 2006Allowed
Nadim Zaffar Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 487
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Explosive Substances Act, 1908 — Section 3, 4
High Courts19 Sept 2006Dismissed
Bhikhranjan Yadav Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 644
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203
High Courts18 Sept 2006
Sone Lal Paswan Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 311
Penal Code, 1860 (IPC) — Section 395, 414
High Courts18 Sept 2006
Bihar State Food and Civil Supplies Corporation Limited Vs The Union of India (UOI) and Others United Commercial Bank (UCO Bank) Vs The Banking and Others
Patna High Court · (2006) 09 PAT CK 0087
High Courts18 Sept 2006
Narayan Mehta and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 3
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307