High Courts26 Sept 2006Allowed
Sudhakar Singh Vs The Union of India and Others
Patna High Court · (2009) 2 PLJR 526
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,263 of 2,661
High Courts26 Sept 2006Dismissed
M/s Gee Pee Furniture and Another Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 502
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7A, 7B, 7C
High Courts26 Sept 2006Allowed
Ishwar Prajapati Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 423
Criminal Procedure Code, 1973 (CrPC) — Section 164, 31, 313Penal Code, 1860 (IPC) — Section 120B, 201, 292, 323, 34
High Courts25 Sept 2006Allowed
Rajendra Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 77
Essential Commodities Act, 1955 — Section 7
High Courts25 Sept 2006Dismissed
Kalika Singh Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 564
Penal Code, 1860 (IPC) — Section 109, 120B, 201, 420, 465Prevention of Corruption Act, 1988 — Section 13(1)(d), 19
High Courts25 Sept 2006Allowed
Shiv Sahay Verma Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 33 : (2006) 4 PLJR 264
High Courts25 Sept 2006
G.K. Agrawal Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 135
Criminal Procedure Code, 1973 (CrPC) — Section 415, 418, 420, 482Penal Code, 1860 (IPC) — Section 120, 120B, 406, 420
High Courts25 Sept 2006Allowed
Vijay Kumar Vs The Patna University and Others
Patna High Court · (2006) 4 PLJR 382
High Courts25 Sept 2006Dismissed
Prabhat Kumar Singh Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 492
Penal Code, 1860 (IPC) — Section 225, 302, 307, 376
High Courts25 Sept 2006Dismissed
Dr. Ram Singhasan Singh and Another Vs State of Bihar
Patna High Court · (2006) 4 PLJR 445
Constitution of India, 1950 — Article 145, 315, 317, 317(1)Criminal Procedure Code, 1973 (CrPC) — Section 14, 190, 193, 197, 197(1)Penal Code, 1860 (IPC) — Section 120B, 201, 420, 467, 468
High Courts25 Sept 2006
Rishideo Ojha and Others Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 306
High Courts25 Sept 2006
Nilam Kumari Sharma Vs The State Election Commission and Others
Patna High Court · (2006) 09 PAT CK 0005
High Courts22 Sept 2006Dismissed
P.T. Usha Physical Training College Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 380
Bihar School Examination Board Act, 1952 — Section 16Bihar School Examination Board Rules, 1963 — Rule 7
High Courts22 Sept 2006Allowed
Ram Pravesh Prasad Vs State of Bihar and Others
Patna High Court · (2006) 09 PAT CK 0051
High Courts21 Sept 2006Allowed
Lloyds Finance Limited Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 424
High Courts21 Sept 2006Dismissed
Bihar State Private Teachers'' Training College Association Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 366
High Courts21 Sept 2006
Baban Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 453
High Courts21 Sept 2006
Koshi Project Workers Association and Others Vs State of Bihar and Others
Patna High Court · (2007) 113 FLR 549 : (2006) 4 PLJR 322
Industrial Disputes Act, 1947 — Section 19, 19(2)
High Courts21 Sept 2006Allowed
McDowell and Co. Limited Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 269
Constitution of India, 1950 — Article 265
High Courts21 Sept 2006Dismissed
Santosh Kumar Sah Vs Union of India and Others
Patna High Court · (2006) 4 PLJR 626