High Courts17 Oct 2006Dismissed
The State of Bihar and Others Vs Ram Lakshan Sharma
Patna High Court · (2007) 1 PLJR 10
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,261 of 2,661
High Courts17 Oct 2006Allowed
Dinesh Prasad Vs State of Bihar and Others
Patna High Court · (2006) 4 PLJR 514
High Courts17 Oct 2006Allowed
Kashi Nath Singh and Others Vs Shiv Narain Rai and Others
Patna High Court · (2006) 4 PLJR 531
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 12, 12A, 21, 3Transfer of Property Act, 1882 — Section 54
High Courts16 Oct 2006Allowed
Biren Mandal and Another Vs The State of Bihar
Patna High Court · (2007) 1 BLJR 475 : (2006) 4 PLJR 652
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts16 Oct 2006Dismissed
Ras Bihari Yadav and Others Vs State of Bihar and Others
Patna High Court · (2006) 4 PLJR 644
Constitution of India, 1950 — Article 14, 16
High Courts16 Oct 2006
In the matter of News reports published in the Times of India, dated 26th June, 2006 Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 65
Criminal Procedure Code, 1973 (CrPC) — Section 436A, 446
High Courts13 Oct 2006Dismissed
M/s. Sita Flour Mills Ltd. Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 501
High Courts13 Oct 2006
Vineet Bhadani Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 49
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts13 Oct 2006
Jagdish Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 19
Limitation Act, 1963 — Section 10, 5, 9
High Courts13 Oct 2006Allowed
Sunil Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2006) 10 PAT CK 0029
Constitution of India, 1950 — Article 14, 16
High Courts13 Oct 2006
Bindhyachal Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 16
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts13 Oct 2006
J.P. Construction Vs State of Bihar and Others
Patna High Court · (2006) 4 PLJR 503
High Courts13 Oct 2006Allowed
Jagdish Yadav and Others Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 54
High Courts13 Oct 2006Allowed
Arun Yadav Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 715
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 353, 387
High Courts13 Oct 2006
Kiran Re-roller''s Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · AIR 2007 Patna 62 : (2006) 4 PLJR 513
High Courts12 Oct 2006Allowed
Bhuvneshwar Pd. Gupta and Others Vs Dharmnath Prasad and Others
Patna High Court · (2006) 4 PLJR 457
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 10(4), 9, 9(2), 9(3), 9(4)
High Courts12 Oct 2006Allowed
Vyas Narain Singh and Others Vs B.R. Ambedkar Bihar University and Others
Patna High Court · (2006) 10 PAT CK 0030
High Courts12 Oct 2006
The Company Bagh Dookandar Sangh and Others Vs State of Bihar and Others
Patna High Court · (2006) 10 PAT CK 0026
High Courts12 Oct 2006Dismissed
Sarifa Devi (substituted) and Others Vs Anna Khatoon and Others
Patna High Court · (2006) 10 PAT CK 0019
High Courts12 Oct 2006Allowed
Ram Pratap Singh and Others Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 57
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(4), 26A, 35