High Courts02 Nov 2006
Amar Nath Das Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 2
Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,259 of 2,661
High Courts02 Nov 2006Dismissed
Faiz Murtaza Ali Vs Syed Askari Hadi Ali Augustine Imam
Patna High Court · (2007) 1 PLJR 130
High Courts02 Nov 2006
The State of Bihar and Others Vs M/s Vishnu Sugar Mills Ltd. and Another
Patna High Court · (2007) 1 PLJR 199
Limitation Act, 1963 — Section 5
High Courts02 Nov 2006Allowed
Baleshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 45
High Courts02 Nov 2006
Sri Nagendra Jha Vs The State of Bihar and Others and Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2007) 1 BLJR 134 : (2007) 1 PLJR 237
Contract Act, 1872 — Section 71
High Courts01 Nov 2006Dismissed
Ram Pukar Ray and Another Vs State of Bihar and Others
Patna High Court · (2006) 4 PLJR 555
High Courts01 Nov 2006Allowed
Usha Kumari Vs The Union of India and Others
Patna High Court · (2007) 1 PLJR 150
High Courts01 Nov 2006Dismissed
The State of Bihar and Others Vs Bihar Rajya Ankechak Sangh and Others
Patna High Court · (2007) 1 PLJR 14
High Courts01 Nov 2006
Ram Sundar Prasad Singh Vs The Union of India and Others
Patna High Court · (2007) 1 PLJR 115
High Courts31 Oct 2006Dismissed
Ramesh Chandra Pandey @ Phoolan Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 433
Criminal Procedure Code, 1973 (CrPC) — Section 202Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts31 Oct 2006Allowed
Muneshwar Singh and Others Vs Most Girija Devi @ Jogiya Devi and Others
Patna High Court · (2006) 10 PAT CK 0050
High Courts31 Oct 2006Dismissed
Smt. Daulat Kuar and Others Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 417
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 22Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 25
High Courts31 Oct 2006Allowed
Bharat Wagon and Engineering Company Ltd. and Others Vs Md. Yunus and Others
Patna High Court · (2006) 10 PAT CK 0040
High Courts31 Oct 2006Allowed
Ramadhar Chaudhary Vs Dulhin Indrapari Devi and Another
Patna High Court · (2007) 1 PLJR 179
High Courts30 Oct 2006
Vinod Kumar Narain Sinha Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 420
Arbitration and Conciliation Act, 1996 — Section 11
High Courts30 Oct 2006Allowed
Krishna Kanhaiya Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 153
High Courts30 Oct 2006
Sanjay Kumar and Others Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 188
High Courts30 Oct 2006Dismissed
Dhanbarti Koerin Vs Shyam Narain Mahton and Others
Patna High Court · AIR 2007 Patna 59 : (2007) 1 BLJR 76
Transfer of Property Act, 1882 — Section 54
High Courts30 Oct 2006Allowed
Lalu Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 134
High Courts20 Oct 2006Dismissed
M/s Maa Mundeshwari Foods Pvt. Ltd. Vs The Union of India and Others
Patna High Court · (2007) 1 PLJR 232