High Courts19 Oct 2006
M/s Bihar State Handloom and Handicraft Corporation Ltd. Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 46
Bihar Reorganisation Act, 2000 — Section 65Inter State Corporations Act, 1957 — Section 2, 3
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,260 of 2,661
High Courts19 Oct 2006
The State of Bihar and Others Vs Balmiki Sharma and Another
Patna High Court · (2006) 4 PLJR 528
High Courts19 Oct 2006Allowed
Shrimati Kewala Devi and Another Vs Hira Sao and Others
Patna High Court · (2006) 4 PLJR 510
High Courts19 Oct 2006Dismissed
Dr. Upendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 642
High Courts19 Oct 2006
Smt. Kiran Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 478
High Courts19 Oct 2006Allowed
Sri Sone Lal Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 47 : (2007) 1 PLJR 70
Bihar Tenancy Act, 1885 — Section 48E, 48E(1), 48E(8)
High Courts19 Oct 2006Dismissed
Shri N.C. Lala Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 527
Bihar Sales Tax Rules, 1983 — Rule 33(11), 33(2), 33(6)
High Courts19 Oct 2006
New India Assurance Company Vs Sona Devi and Others
Patna High Court · (2006) 10 PAT CK 0028
High Courts19 Oct 2006
Sant Shevak Prasad Sinha and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 393
Penal Code, 1860 (IPC) — Section 323, 341, 384, 420, 447
High Courts19 Oct 2006Dismissed
The Bihar State Non-Gazetted Emloyee''s Association and Others Vs The State of Bihar and Others
Patna High Court · (2006) 10 PAT CK 0009
High Courts19 Oct 2006
Manisha Prakash Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 505
Constitution of India, 1950 — Article 14
High Courts19 Oct 2006Dismissed
Sakal Deep Singh Vs Union of India (UOI) and Others
Patna High Court · (2007) 1 BLJR 46 : (2006) 4 PLJR 625
High Courts18 Oct 2006Dismissed
Babulal Mishra Vs The United Commercial Bank and Others
Patna High Court · (2007) 1 PLJR 72
High Courts18 Oct 2006Dismissed
The State of Bihar and Others Vs Bindeshswari Prasad Singh and Another
Patna High Court · (2006) 4 PLJR 633
High Courts18 Oct 2006Allowed
Krishnadeo Pathak and Others Vs Hemlata Choudhary
Patna High Court · AIR 2007 Patna 54 : (2007) 2 PLJR 640
Civil Procedure Code, 1908 (CPC) — Section 16, 7Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts17 Oct 2006Dismissed
Rohit Yadav Vs The State of Bihar
Patna High Court · (2006) 10 PAT CK 0055
High Courts17 Oct 2006
M/s Salson Liquor Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 40
High Courts17 Oct 2006Allowed
Mostt. Asarfi Kuer @ Asarfi Devi and Others Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 28 : (2007) 1 PLJR 74
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 2, 5
High Courts17 Oct 2006
Lakhichand Agrawal and Another Vs The State of Bihar and Another
Patna High Court · (2006) 10 PAT CK 0032
High Courts17 Oct 2006Allowed
Rajendra Paswan Vs The State of Bihar and Others
Patna High Court · (2006) 10 PAT CK 0020