High Courts08 Nov 2006Allowed
Madhubani Kshetriya Gramin Bank and Others Vs Ram Anuj Thakur and Others Ram Prakash Paswan Vs The Madhubani Kshetriya Gramin Bank and Another
Patna High Court · (2007) 1 PLJR 155
Contract Act, 1872 — Section 71
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,257 of 2,661
High Courts08 Nov 2006
Anil Kumar Agrawal and Others Vs State of Bihar and Others
Patna High Court · (2006) 11 PAT CK 0088
High Courts08 Nov 2006Dismissed
Usha Liquors Private Limited and Another Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 131
High Courts08 Nov 2006Allowed
Bangali Mian and Mahanth Mian Vs The State of Bihar
Patna High Court · (2006) 11 PAT CK 0083
Penal Code, 1860 (IPC) — Section 201, 291, 302, 306, 34
High Courts08 Nov 2006Dismissed
Manna Das Vs State of Bihar
Patna High Court · (2007) 1 PLJR 426
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 1, 20, 41
High Courts08 Nov 2006
Krishnadeo Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 186
High Courts08 Nov 2006Allowed
Manoj Kumar @ Manoj Kumar Gupta Vs State of Bihar
Patna High Court · (2007) 1 PLJR 320
Penal Code, 1860 (IPC) — Section 230, 489, 511
High Courts08 Nov 2006
B.S. Enterprises Vs State of Bihar and Others
Patna High Court · (2006) 11 PAT CK 0037
High Courts08 Nov 2006Allowed
Vijay Soni Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 102
High Courts07 Nov 2006Allowed
M/s Duncans Tea Limited and Others Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 346
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts07 Nov 2006Allowed
Seth Choudhary, Santosh Kumar Singh and Niranjan Singh Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 384
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 57
High Courts07 Nov 2006Dismissed
Nand Kishore Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 10
High Courts07 Nov 2006Allowed
Deoki Nandan Kejriwal, Shri Bhagwati Hosiery Mills (P) Ltd. and Sree Lal Kejriwal Vs State of Bihar and Others
Patna High Court · (2006) 11 PAT CK 0064
High Courts07 Nov 2006Allowed
Mahanthi Yadav and Another Vs State of Bihar
Patna High Court · (2007) 2 PLJR 289
Criminal Procedure Code, 1973 (CrPC) — Section 239Essential Commodities Act, 1955 — Section 7
High Courts07 Nov 2006Dismissed
Sajjan Kumar Paswan Vs The Union of India (UOI) and Others
Patna High Court · (2006) 11 PAT CK 0054
High Courts07 Nov 2006Dismissed
The Joint Secretary, Bihar State Electricity Board Vs Muneshwar Prasad Sinha and Others The Chairman, Bihar State Electricity Board and Others Vs Durga Pd. Singh
Patna High Court · (2007) 1 PLJR 111
High Courts07 Nov 2006Allowed
M/s Surya Enterprises Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 247
High Courts07 Nov 2006Allowed
Seth Choudhary and Another Vs State of Bihar
Patna High Court · (2006) CriminalCC 681
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 57
High Courts07 Nov 2006Dismissed
The State Bank of India and Others Vs Kapileshwar Sahay
Patna High Court · (2007) 1 PLJR 597
High Courts06 Nov 2006Allowed
Dr. Radhe Shyam Rai Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 356