High Courts13 Nov 2006Allowed
Joyakesh Podder @ Jai Prakash Podder and Others Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 324
Criminal Procedure Code, 1973 (CrPC) — Section 205
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,256 of 2,661
High Courts13 Nov 2006Dismissed
The East Central Railway (Construction Organisation) and Others Vs M/s. Sharda Construction
Patna High Court · (2007) 2 PLJR 257
High Courts10 Nov 2006Allowed
M/s Rai Construction Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 758
High Courts10 Nov 2006Dismissed
Ram Singhasan Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 604
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10B, 4(c)
High Courts10 Nov 2006Dismissed
Md. Ainul Haque @ Annu Mian Vs Ashish Kumar @ Trikal Das
Patna High Court · (2007) 1 PLJR 180
High Courts10 Nov 2006Dismissed
Smt. Rita Singh Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 183
Criminal Procedure Code, 1973 (CrPC) — Section 161, 239, 362, 468, 482Penal Code, 1860 (IPC) — Section 120B, 341, 381, 384, 440
High Courts10 Nov 2006Dismissed
Oriental Insurance Company Ltd. Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 624
High Courts10 Nov 2006Dismissed
Babban Maurya and Another Vs State of Bihar and Another
Patna High Court · (2006) 11 PAT CK 0114
High Courts10 Nov 2006Dismissed
Rubi Khatoon Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 299
Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 323, 34, 498A
High Courts10 Nov 2006Allowed
Tata Iron and Steel Company Limited Vs State of Bihar and Others
Patna High Court · (2007) 1 BLJR 287 : (2007) 1 PLJR 276
High Courts09 Nov 2006Dismissed
Awadhesh Kumar Vs The Union of India and Others
Patna High Court · (2007) 1 PLJR 294
High Courts09 Nov 2006Allowed
Shankar Dyal Verma Vs Rajani Kant @ Guddu and Another
Patna High Court · (2007) 1 PLJR 333
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts09 Nov 2006Allowed
The State of Bihar and Others Vs Anil Kumar
Patna High Court · (2007) 1 BLJR 641 : (2007) 2 PLJR 133
Constitution of India, 1950 — Article 309Recruitment of Sub Inspector of Excise Rules, 1954 — Rule 1
High Courts09 Nov 2006Allowed
Bharat Deo Pathak and Anil Kumar Vs Bihar State Food and Civil Supplies Corporation and Others
Patna High Court · (2007) 1 BLJR 295 : (2007) 1 PLJR 286
High Courts09 Nov 2006Allowed
Md. Shabir Vs State of Bihar and Others
Patna High Court · (2007) CriLJ 620 : (2007) 1 PLJR 392
High Courts09 Nov 2006Allowed
Lal Narain Sharma and Others Vs Smt. Janki Devi and Others
Patna High Court · (2007) 1 PLJR 430
High Courts09 Nov 2006Dismissed
The Chairman, Bihar State Electricity Board Vs Mostt. Snehlata Prasad and Others
Patna High Court · (2007) 1 PLJR 586
High Courts09 Nov 2006
Kamal Nayan Sharma and Others Vs Union of India (UOI) and Others
Patna High Court · (2007) 113 FLR 299 : (2007) 1 PLJR 291
Administrative Tribunals Act, 1985 — Section 22(3)(f)
High Courts08 Nov 2006
Rishishwar Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 177
High Courts08 Nov 2006
M/s Vishal Builtech (I) Pvt. Ltd. Vs Union of India and Others
Patna High Court · (2007) 1 PLJR 278