High Courts08 Feb 2007Dismissed
Suresh Singh Vs State of Bihar
Patna High Court · (2007) 3 PLJR 287
Railway Property (Unlawful Possession) Act, 1966 — Section 3
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,233 of 2,661
High Courts08 Feb 2007Dismissed
Dr. Sucheta Kumari Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 804
Constitution of India, 1950 — Article 14, 15, 16
High Courts07 Feb 2007Allowed
Smt. Phul Rani Das Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 401
Bihar Land Reforms Act, 1950 — Section 4(h)Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2007Allowed
Narsing Prasad Sah Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 201
Bihar Land Reforms Act, 1950 — Section 4(h)Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2007Allowed
Bulla Sahni and Another Vs The State and Others
Patna High Court · (2009) 2 PLJR 347
High Courts07 Feb 2007Allowed
Nand Kishore Thakur and Another Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 33
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts07 Feb 2007Dismissed
Jamil Akhtar and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 655
Constitution of India, 1950 — Article 226
High Courts07 Feb 2007Allowed
Yogendra Rai and Others Vs State of Bihar
Patna High Court · (2007) 2 PLJR 312
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 494, 498A
High Courts07 Feb 2007Allowed
Nagendra Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 328
High Courts06 Feb 2007Allowed
Pankaj Kumar Vaidya Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 576
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Penal Code, 1860 (IPC) — Section 21, 323, 379, 504
High Courts06 Feb 2007Dismissed
Keshaw Tiwari Vs Binda Devi and Others
Patna High Court · (2007) 2 PLJR 404
High Courts06 Feb 2007Dismissed
Baidyanath Rai and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 798
Penal Code, 1860 (IPC) — Section 307, 323
High Courts06 Feb 2007Allowed
Jai Kumar Singh Vs The State Bank of India and Others
Patna High Court · (2007) PLJR 426
High Courts06 Feb 2007Dismissed
Tek Narain Rai Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 195, 195(1)(b)(ii), 378Penal Code, 1860 (IPC) — Section 120B, 466, 471, 474
High Courts06 Feb 2007
Mina Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 205
High Courts06 Feb 2007Dismissed
Mahadeo Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 51
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Feb 2007
The State of Bihar and Others Vs Indrasan Singh
Patna High Court · (2007) 2 BLJR 949 : (2007) PLJR 202 Supp
High Courts06 Feb 2007Allowed
Lala Tiwary and Manoj Kumar Tiwary Vs Union of India (UOI)
Patna High Court · (2007) 02 PAT CK 0099
High Courts06 Feb 2007Dismissed
Mohammad Yunus Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 415
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 239, 482, 97Penal Code, 1860 (IPC) — Section 384, 6