High Courts06 Feb 2007
Ram Shankar Rai @ Shankar Rai and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 790
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,234 of 2,661
High Courts06 Feb 2007Dismissed
Raghu Nath Singh and Others Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 263
Criminal Procedure Code, 1973 (CrPC) — Section 202Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts06 Feb 2007Dismissed
The State of Bihar and Others Vs Rameshwar Prasad Verma
Patna High Court · (2007) 2 PLJR 451
High Courts05 Feb 2007
Rameshwar Prasad Singh and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 69
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 392, 498A
High Courts05 Feb 2007Allowed
Baldau Singh Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 235
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 420, 423, 467, 468, 472
High Courts05 Feb 2007Dismissed
Md. Kamal and Others Vs The State of Bihar and Another
Patna High Court · (2010) 2 PLJR 562
Criminal Procedure Code, 1973 (CrPC) — Section 144, 468, 469, 482Penal Code, 1860 (IPC) — Section 188
High Courts05 Feb 2007Allowed
National Insurance Company Vs Chanchala Devi and Others
Patna High Court · (2007) 02 PAT CK 0115
Workmens Compensation Act, 1923 — Section 4
High Courts05 Feb 2007Dismissed
Amit Kumar Thakur @ Amit Ranjan Thakur Vs The State of Bihar
Patna High Court · (2007) 02 PAT CK 0098
High Courts05 Feb 2007Dismissed
Prem Chandra Jha and Others Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0095
High Courts05 Feb 2007
Satish Singh Vs The State of Bihar
Patna High Court · (2007) PLJR 302
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Feb 2007Allowed
Birendra Kumar Gupta Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 101
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts05 Feb 2007Dismissed
Balbinder Singh Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 299
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Feb 2007Allowed
The State of Bihar and Others Vs Umesh Chandra Prasad
Patna High Court · (2007) PLJR 423
High Courts05 Feb 2007Dismissed
The State of Bihar and Others Vs Bishwanath Ram
Patna High Court · (2007) PLJR 404
High Courts05 Feb 2007Dismissed
Shri Shankar Bhagwanjee and Others Vs Ram Autar Rai and Others
Patna High Court · (2007) 2 PLJR 450
Hindu Succession Act, 1956 — Section 14
High Courts02 Feb 2007Allowed
Pratima Kumari Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 211
High Courts02 Feb 2007Dismissed
Surendra Singh Vs The State of Bihar
Patna High Court · (2007) PLJR 788
Penal Code, 1860 (IPC) — Section 323, 452, 453
High Courts02 Feb 2007Allowed
Budhan Pandit Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 192
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 120, 366A, 379
High Courts02 Feb 2007
Shanti Devi Vs Anil Kumar Singh
Patna High Court · AIR 2007 Patna 110 : (2007) 1 PLJR 819
High Courts02 Feb 2007Allowed
Sri Niwas Prasad and Others Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 970 : (2007) CriLJ 4498
Criminal Procedure Code, 1973 (CrPC) — Section 193, 207, 208, 209, 319Penal Code, 1860 (IPC) — Section 109, 120B, 302, 34