High Courts09 Feb 2007
Debashree Construction (India) Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0117
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,232 of 2,661
High Courts09 Feb 2007Dismissed
Rameshwar Pandey and Another Vs Suresh Pandey
Patna High Court · (2007) 02 PAT CK 0116
High Courts09 Feb 2007Allowed
Mr. Rekha Lall Vs The Bihar State Housing Board and Others
Patna High Court · (2007) 02 PAT CK 0108
Bihar State Housing Board (Management and Disposal of Housing Estates) Regulations, 1983 — Regulation 33, 33(3), 36, 36(3), 45
High Courts09 Feb 2007Allowed
Bipat Gope and Others Vs Principal Consolidation Training Institute and Others
Patna High Court · (2007) 2 BLJR 1766 : (2007) 3 PLJR 759
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(1), 10(3), 10(4), 10(6)Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 2007Allowed
Smt. Kamlawati Thakur and Srimati Sobha Rai Paul and Others Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 731
Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 2007Allowed
Tribhuwan Prasad Jaiswal Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 944 : (2007) CriLJ 3037 : (2007) 2 PLJR 119
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B, 20B(1), 41
High Courts09 Feb 2007Dismissed
Vinay Kumar Gupta and Another Vs Ajay Kumar
Patna High Court · (2007) 2 PLJR 736
High Courts09 Feb 2007Allowed
Prahalad Mishra and Others Vs State of Bihar
Patna High Court · (2007) PLJR 570
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 307, 324, 325
High Courts09 Feb 2007Dismissed
Rama Shankar Prasad Vs Fraternity Club, Gopalganj and Others
Patna High Court · (2007) 2 PLJR 505
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, 115Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts08 Feb 2007Allowed
Mohan Lal @ Mohan Lal Rajgarihia and Others Vs State of Bihar
Patna High Court · (2007) 2 PLJR 261
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts08 Feb 2007Allowed
Sheojee Sah and Another Vs State of Bihar and Another
Patna High Court · (2007) PLJR 791
Penal Code, 1860 (IPC) — Section 323, 324, 34, 380, 384Probation of Offenders Act, 1958 — Section 3
High Courts08 Feb 2007
State of Bihar and Others Vs Ram Sharan Prasad Singh
Patna High Court · (2007) PLJR 223
Constitution of India, 1950 — Article 226
High Courts08 Feb 2007Allowed
Dinesh Chand Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 49
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 147, 323, 342, 504
High Courts08 Feb 2007Dismissed
Kishori Yadav @ Kishori Gope and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 307
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 27, 302, 304, 307, 323
High Courts08 Feb 2007Allowed
Subash Chandra Srivastava Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 619
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 162
High Courts08 Feb 2007
Medivet and Others Vs The Commissioner of Income Tax and Another
Patna High Court · (2007) 02 PAT CK 0092
High Courts08 Feb 2007Dismissed
Karuna Kant Pandey and Others Vs State of Bihar and Another
Patna High Court · (2007) 02 PAT CK 0078
High Courts08 Feb 2007Dismissed
Suman Kumar Verma Vs Union of India and Others
Patna High Court · (2007) 4 PLJR 301
High Courts08 Feb 2007Allowed
Sunil Kumar Pandey Vs The Union of India and Others
Patna High Court · (2007) 3 PLJR 24
High Courts08 Feb 2007Allowed
Shyam Nandan Prasad Thakur Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 709