High Courts13 Feb 2007Allowed
Santosh Sharma Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 270
Bihar Control of Crimes Act, 1981 — Section 12(2)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,231 of 2,661
High Courts13 Feb 2007Dismissed
Chief Electoral Officer Vs Jagmato Devi and Others
Patna High Court · (2007) 2 PLJR 550
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 34, 379
High Courts13 Feb 2007Dismissed
Chhathu Sah Vs Union of India (UOI) and Another
Patna High Court · (2011) 1 PLJR 449
Army Act, 1950 — Section 20(3)
High Courts13 Feb 2007Dismissed
Dilip Kumar Mandal and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 413
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 364
High Courts13 Feb 2007Dismissed
Deepak Kumar Mishra Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 377
Constitution of India, 1950 — Article 14, 16
High Courts13 Feb 2007Allowed
Brahmdeo Ram and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 331
Criminal Procedure Code, 1973 (CrPC) — Section 107, 156(3), 202, 239Penal Code, 1860 (IPC) — Section 323, 420, 467, 468, 471
High Courts13 Feb 2007Allowed
Abdul Salam and Another Vs Mohammad Junai and Others
Patna High Court · (2007) 2 PLJR 452
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14, 14(4)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts12 Feb 2007Allowed
Most. Lakshmi Dwivedi Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 232
High Courts12 Feb 2007Dismissed
Shailendra Jha Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 224
Bihar Motor Vehicles Taxation Act, 1994 — Section 13
High Courts12 Feb 2007Dismissed
The Divisional Treasurer, N.E. Railway and Others Vs Most. Devkala Devi
Patna High Court · (2007) 114 FLR 412 : (2007) 2 PLJR 591
Workmens Compensation Act, 1923 — Section 30, 4A(1), 4A(3)(b)
High Courts12 Feb 2007Dismissed
North Eastern Railway and Others Vs Devkala Devi
Patna High Court · (2008) ACJ 2709
Workmens Compensation Act, 1923 — Section 30, 4A(1)
High Courts12 Feb 2007
Parma Nand Singh and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 777
Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts12 Feb 2007
Gyan Ddeep Prasad and Others Vs The Bihar State Financial Corporation and Others
Patna High Court · (2007) 2 BLJR 1124 : (2007) 1 PLJR 814
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts12 Feb 2007
Ramjilal Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 160
High Courts12 Feb 2007
Suresh Singh Vs Indian Oil Corporation and Another
Patna High Court · (2007) 2 PLJR 791
High Courts12 Feb 2007
Vijay Kumar Pandey Vs State of Bihar and Others
Patna High Court · (2007) PLJR 658
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Feb 2007Allowed
Suchita Devi Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 229
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406, 420, 466, 467, 468
High Courts09 Feb 2007
Doctor Ram Pravesh Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 406
High Courts09 Feb 2007Allowed
Lal Chand Mishra and Another Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 342
High Courts09 Feb 2007Dismissed
Md. Tahir Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 29
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)(a), 4