High Courts18 Feb 2007Dismissed
Madheshwar Prasad Singh Vs The State of Bihar
Patna High Court · (2009) 2 PLJR 853
Criminal Procedure Code, 1973 (CrPC) — Section 317Penal Code, 1860 (IPC) — Section 120B
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,230 of 2,661
High Courts15 Feb 2007Allowed
Kanhaiya Lal Darak Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 659
Companies Act, 1956 — Section 162, 220, 220(B)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Feb 2007Allowed
Smt. Bandana Devi Vs Smt. Laxmi Devi and Another
Patna High Court · (2007) 2 PLJR 237
High Courts15 Feb 2007Dismissed
The Union of India (UOI) and Others Vs Mohan Ram and Another
Patna High Court · (2007) 2 PLJR 368
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts15 Feb 2007Allowed
Md. Alam Vs Addl. Member Board of Revenue and Others
Patna High Court · (2007) 2 BLJR 1730 : (2007) 2 PLJR 207
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts15 Feb 2007Allowed
State Bank of India Vs M/s Mahendra Kumar Jain and Another
Patna High Court · (2007) 4 PLJR 51
Limitation Act, 1963 — Section 5
High Courts15 Feb 2007Allowed
Ram Bahadur Saxena Vs The State of Bihar and Another
Patna High Court · (2007) 02 PAT CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts15 Feb 2007Allowed
Mukesh Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 770
High Courts15 Feb 2007Allowed
Shiv Ratan Prasad @ Shiw Ratan Pd. Singh Vs State of Bihar
Patna High Court · (2007) PLJR 200
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 379, 411
High Courts15 Feb 2007Dismissed
Umesh Yadav Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 753
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Feb 2007
Zulfaquar Ali Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 214
High Courts14 Feb 2007Dismissed
Prahlad Rai Choudhary and Others Vs Mina Sinha and Others
Patna High Court · (2007) 2 PLJR 458
High Courts14 Feb 2007Allowed
Neeta Agrawal Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 335
Penal Code, 1860 (IPC) — Section 304, 88
High Courts14 Feb 2007Allowed
Bhargeshwar Bannerjee Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 290
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 179Penal Code, 1860 (IPC) — Section 431
High Courts14 Feb 2007
Majistar Choudhary and Others Vs Jitu Choudhary and Others
Patna High Court · (2007) 2 PLJR 831
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts14 Feb 2007Dismissed
Sardar Hardeyal Singh Vs State of Bihar
Patna High Court · (2007) PLJR 242
Penal Code, 1860 (IPC) — Section 366, 376, 379
High Courts14 Feb 2007Allowed
Golden Yadav @ Ajay Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 751
Bihar Control of Crimes Act, 1981 — Section 12(2)
High Courts13 Feb 2007Dismissed
Mahamood Mian and Others Vs State of Bihar
Patna High Court · (2007) 2 PLJR 264
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 323, 34, 341, 376, 376(2)(g)
High Courts13 Feb 2007Dismissed
Ram Akshaya Sharma Vs The State of Bihar
Patna High Court · (2007) PLJR 491
Penal Code, 1860 (IPC) — Section 302
High Courts13 Feb 2007Dismissed
Smt. Manorma Sinha and Others Vs Krishna Sao
Patna High Court · (2007) 2 PLJR 223
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11