COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,235 of 2,661

High Courts02 Feb 2007Allowed

Nand Kishore Singh Vs State of Bihar and Another

Patna High Court · (2007) 3 PLJR 195

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146(1), 482

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High Courts02 Feb 2007Dismissed

Firm M/s. Dressco and Others Vs Lakshman Prasad and Others

Patna High Court · (2007) 2 PLJR 738

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High Courts02 Feb 2007Allowed

Mahesh Prasad Vs The State of Bihar and Another

Patna High Court · (2007) 2 PLJR 792

Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 182, 211, 406, 420

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High Courts02 Feb 2007

Yogendra Kumar Vs The State of Bihar

Patna High Court · (2007) 2 PLJR 583

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High Courts02 Feb 2007Allowed

Md. Rafi and Others Vs The State of Bihar and Another

Patna High Court · (2007) 2 PLJR 319

Criminal Procedure Code, 1973 (CrPC) — Section 192, 210, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A

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High Courts02 Feb 2007

Madan Kumar Singh Vs State of Bihar and Others

Patna High Court · (2007) 1 PLJR 806

Workmens Compensation Act, 1923 — Section 2(8)

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High Courts01 Feb 2007

Most. Indu Devi and Others Vs The State of Bihar and Others

Patna High Court · (2007) 2 PLJR 200

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High Courts01 Feb 2007

The Council for Advancement of Peoples'' Action and Rural Technology (CAPART) and Another Vs CAPART-C.G.C. Employees and Others

Patna High Court · (2007) PLJR 360

Constitution of India, 1950 — Article 12

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High Courts01 Feb 2007Dismissed

Ramjanam Singh and Others Vs State of Bihar and Another

Patna High Court · (2007) 4 PLJR 46

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482

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High Courts01 Feb 2007Dismissed

Pramod Narain Sharma and Others Vs The State of Bihar and Another

Patna High Court · (2007) 02 PAT CK 0121

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High Courts01 Feb 2007Dismissed

Tarkeshwar Singh and Deo Nath Rai Vs The State of Bihar

Patna High Court · (2007) 02 PAT CK 0113

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High Courts01 Feb 2007Dismissed

Binod Choudhary Vs The State of Bihar

Patna High Court · (2007) 2 BLJR 937 : (2007) 2 PLJR 411

Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts01 Feb 2007Dismissed

Pratima Kumari Vs The Union of India and Others

Patna High Court · (2007) 3 PLJR 210

Constitution of India, 1950 — Article 226

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High Courts01 Feb 2007Allowed

S. Shaukat Imam Vs Patna Regional Development Authority and Others

Patna High Court · (2007) 2 PLJR 229

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High Courts01 Feb 2007Allowed

Anju Pathak Vs State of Bihar

Patna High Court · (2007) 2 PLJR 832

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 319, 482

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High Courts01 Feb 2007Dismissed

Hem Chandra Mishra Vs The State of Bihar and Others

Patna High Court · (2007) PLJR 367

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High Courts01 Feb 2007Allowed

Sharavan Kumar Bhagat @ Swarna Kumar Bhagat Vs Lalmuni Maraiya and Others

Patna High Court · (2007) 2 PLJR 327

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High Courts01 Feb 2007

Nand Gopal Singh Vs The State of Bihar and Others

Patna High Court · (2007) 2 PLJR 699

Constitution of India, 1950 — Article 226

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High Courts01 Feb 2007Dismissed

Binod Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2007) 2 PLJR 587

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High Courts31 Jan 2007Allowed

Ajablal Rai and Another Vs The Joint Director Consolidation and Others

Patna High Court · (2007) 2 PLJR 767

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 9, 9AConstitution of India, 1950 — Article 226

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