High Courts29 Jan 2007Dismissed
Abdul Hannan Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 410
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,237 of 2,661
High Courts29 Jan 2007Dismissed
Sushil Kumar Choudhary Vs The Union of India (UOI) and Others
Patna High Court · (2007) 2 PLJR 429
Constitution of India, 1950 — Article 226
High Courts29 Jan 2007Allowed
Anil Kumar Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 622
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Jan 2007
The State of Bihar and Others Vs Sri S.K. Verma
Patna High Court · (2007) 1 PLJR 788
Limitation Act, 1963 — Section 5
High Courts25 Jan 2007Dismissed
Sk. Islam @ Sk. Dukhi Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 363
Penal Code, 1860 (IPC) — Section 436
High Courts25 Jan 2007Dismissed
Ram Udgar Singh Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 361
Bihar Money Lenders Act, 1974 — Section 12Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 143, 379
High Courts25 Jan 2007Allowed
SCI (India) Limited Vs The Union of India (UOI) and Others
Patna High Court · (2007) 01 PAT CK 0139
High Courts25 Jan 2007
The State of Bihar Vs Umesh Choudhary and Others Umesh Choudhary, Anil Choudhary and Dinesh Choudhary Vs The State of Bihar
Patna High Court · (2007) 01 PAT CK 0130
High Courts25 Jan 2007
Bansi Pharma Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 256
Bihar Value Added Tax Rules, 2005 — Rule 13, 56
High Courts25 Jan 2007Dismissed
Sunita Devi and Others Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 457
Constitution of India, 1950 — Article 179, 183, 243R, 90, 94
High Courts25 Jan 2007Allowed
Shambhu Kumar Sisodiya Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 697
High Courts25 Jan 2007Allowed
Bindo Sharma Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 662
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts25 Jan 2007
Guddu Singh @ Guddu Kumar @ Dev Kumar Vs State of Bihar
Patna High Court · (2007) PLJR 201
Penal Code, 1860 (IPC) — Section 395, 411
High Courts25 Jan 2007Dismissed
Baij Nath Singh and Others Vs Union of India and Others
Patna High Court · (2007) 1 PLJR 801
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 226
High Courts24 Jan 2007
Devendra Mishra Vs Rajiva Lochan Prasad Sinha and Others
Patna High Court · (2007) 2 PLJR 476
High Courts24 Jan 2007Dismissed
Sunil Kumar Parimal and Another Vs The State of Bihar and Others
Patna High Court · (2007) 01 PAT CK 0141
High Courts24 Jan 2007Allowed
Food Corporation of India Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 767 : (2008) 2 PLJR 698 : (2008) 13 VST 41
Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 — Section 3(1), 3(2), 3A, 8Bihar Value Added Tax Act, 2005 — Section 32, 8
High Courts24 Jan 2007
Chandra Narain Roy Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 727
Bihar and Orissa Excise Rules, 1919 — Rule 93A
High Courts24 Jan 2007
Chandrama Pd. Singh @ Chandrama and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 964 : (2007) PLJR 62 Supp
Constitution of India, 1950 — Article 22