High Courts24 Jan 2007Allowed
Radheyshyam Mishra Vs The State and Others
Patna High Court · (2007) 2 PLJR 821
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,238 of 2,661
High Courts24 Jan 2007Allowed
Binod Giri Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 578
Criminal Procedure Code, 1973 (CrPC) — Section 300Electricity Act, 1910 — Section 39, 39, 40, 41, 42Electricity Act, 2003 — Section 135, 138, 151(1), 151(2), 152
High Courts24 Jan 2007Dismissed
Laxmi Devi Vs Joint Director of Consolidation and Others
Patna High Court · (2007) 2 PLJR 446
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(2), 10C, 12, 5AConstitution of India, 1950 — Article 226
High Courts24 Jan 2007Allowed
Ekta Anand Verma @ Reena Verma Vs Ishwar Dayal Prasad
Patna High Court · (2007) 1 PLJR 774
Penal Code, 1860 (IPC) — Section 228
High Courts22 Jan 2007
Md. Manzoor Alam and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 283
Constitution of India, 1950 — Article 14, 226, 309
High Courts22 Jan 2007Dismissed
Anil Kumar Swarnkar and Another Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 340
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319, 482Penal Code, 1860 (IPC) — Section 302
High Courts22 Jan 2007Dismissed
Pramod Shankar Prasad Verma Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 110
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts22 Jan 2007Allowed
Dr. Neeraj Sinha @ Neeraj Sinha Vs State of Bihar and Another
Patna High Court · (2007) 3 PLJR 89
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts22 Jan 2007
M/s. K.B. Pictures and Another Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 71
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts22 Jan 2007Allowed
Muralidhar Singh, Sohan Singh and Sunil Singh Vs State of Bihar
Patna High Court · (2007) 01 PAT CK 0129
High Courts22 Jan 2007Dismissed
State of Bihar Vs Bishwa Nath Khaware and Others
Patna High Court · (2007) 2 PLJR 56
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts22 Jan 2007Dismissed
Sakaldeo Prasad Singh @ Sakaldeo Sharma and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 114
Criminal Procedure Code, 1973 (CrPC) — Section 156, 202, 482Penal Code, 1860 (IPC) — Section 307, 323, 326, 34, 379
High Courts19 Jan 2007
Shishir Kumar Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 561
Bihar Financial Rules — Rule 74
High Courts19 Jan 2007Allowed
Ram Kripal Singh and Another Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 321
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 192, 202, 431, 482Penal Code, 1860 (IPC) — Section 120B, 465, 466, 467, 468
High Courts19 Jan 2007Allowed
Jagdish Yadav and Another Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 54
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 482Penal Code, 1860 (IPC) — Section 147, 323, 324, 341, 379
High Courts19 Jan 2007Dismissed
Isidor Lakra and Others Vs State of Bihar and Others
Patna High Court · (2007) 01 PAT CK 0128
High Courts19 Jan 2007Allowed
Paresh Nath and Another Vs State of Bihar and Another
Patna High Court · (2007) 01 PAT CK 0103
High Courts19 Jan 2007
Ghanshyam Jha Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 35
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)
High Courts19 Jan 2007Dismissed
National Insurance Company Ltd. Vs Madhuri Agrawal and Others
Patna High Court · (2007) 2 PLJR 639
High Courts19 Jan 2007Allowed
Prabhakar Pandey Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 732