High Courts16 Jan 2007
The General Manager, National Thermal Power Corporation Vs Shiva Shankar Sah and Another
Patna High Court · (2007) 2 PLJR 405
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,240 of 2,661
High Courts16 Jan 2007
Bindeshwari Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 260
High Courts16 Jan 2007Dismissed
Shaukat Mian Vs State of Bihar
Patna High Court · (2007) 2 PLJR 357
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 302, 394
High Courts16 Jan 2007Allowed
Md. Safi and Another Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 349
Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 41Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 1, 2(b)(ii), 20, 20(b), 23
High Courts16 Jan 2007Allowed
Ram Kishun Jha Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 120
Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 41Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 1, 20, 23
High Courts16 Jan 2007
Rakesh Ranjan Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 220
Constitution of India, 1950 — Article 226
High Courts16 Jan 2007Dismissed
Umesh Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 19
High Courts16 Jan 2007Dismissed
Sri Rakesh Kumar Saraf Vs The Administrator, Bhagalpur Municipal Corporation
Patna High Court · (2007) 01 PAT CK 0137
High Courts16 Jan 2007Allowed
Wasim Ahmad and Others Vs The State of Bihar and Another
Patna High Court · (2007) 01 PAT CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 204, 244, 245, 250, 482Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts16 Jan 2007Allowed
Biriu Sah, Laddu Sah, Baiju Sah and Parmila Devi Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 295
Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts16 Jan 2007Allowed
Deputy Manager, BISCOMAUN and Others Vs Sri Hardeo Prasad
Patna High Court · (2007) 01 PAT CK 0107
High Courts16 Jan 2007Allowed
Surendra Kumar Sharma @ Surendra Sharma Vs State of Bihar
Patna High Court · (2007) 3 PLJR 194
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts16 Jan 2007Allowed
Ram Sagar Rai and Another Vs State of Bihar
Patna High Court · (2007) 2 PLJR 334
Penal Code, 1860 (IPC) — Section 149, 307, 323, 324, 326
High Courts16 Jan 2007Allowed
Union of India and Others Vs The Central Administrative Tribunal, Patna Bench, Patna and Another
Patna High Court · (2007) 4 PLJR 314
High Courts16 Jan 2007Dismissed
Ajoy Singh Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 677
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 360(1), 361Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 20Juvenile Justice Act, 1986 — Section 2(h)
High Courts15 Jan 2007Dismissed
Ajab Lal Mahto and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 221
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 482Penal Code, 1860 (IPC) — Section 120B, 182, 201, 211, 304
High Courts15 Jan 2007Allowed
Rana Amitabh Singh and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 36
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 250, 482Penal Code, 1860 (IPC) — Section 405, 406, 409, 420
High Courts15 Jan 2007Dismissed
Sanjay Kumar Vs State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1038 : (2007) PLJR 398 Supp
High Courts15 Jan 2007Allowed
Arbind Sharma @ Pappu Sharma and Another Vs Ram Chander Sharma
Patna High Court · (2007) 01 PAT CK 0101
High Courts15 Jan 2007
Binay Kumar Chaudhary Vs The Bank of India and Others
Patna High Court · (2007) 01 PAT CK 0094