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Patna High Court judgments

53,217 judgments · page 1,241 of 2,661

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High Courts15 Jan 2007

Rakesh Kumar @ Rakesh Choudhary @ Rakesh Kumar Chaudhary Vs The State of Bihar

Patna High Court · (2007) 2 PLJR 336

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304
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High Courts15 Jan 2007Allowed

Ravi Bhushan Ojha Vs The State of Bihar

Patna High Court · (2007) 2 PLJR 823

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 319, 82, 83Penal Code, 1860 (IPC) — Section 323, 325, 34
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High Courts15 Jan 2007Allowed

Bhrigu Ashram Ram and Others Vs The State of Bihar

Patna High Court · (2007) 2 PLJR 67

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 342, 379, 384, 452
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High Courts15 Jan 2007Allowed

Lalu Kumar Dwivedi @ Lalloo Dwivedi Vs The State of Bihar

Patna High Court · (2007) 2 PLJR 572

Criminal Procedure Code, 1973 (CrPC) — Section 313, 317
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High Courts15 Jan 2007Allowed

Lloyds Finance Ltd. and Others Vs State of Bihar and Others

Patna High Court · (2007) PLJR 394

Penal Code, 1860 (IPC) — Section 120B, 406, 420
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High Courts15 Jan 2007

M/s Prarthana Talkies Vs State of Bihar and Another

Patna High Court · (2007) 1 PLJR 761

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High Courts12 Jan 2007Allowed

Ram Raj Singh Vs State of Bihar and Others

Patna High Court · (2007) 01 PAT CK 0123

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High Courts12 Jan 2007

Rishabh Kumar Vs The State of Bihar and Others

Patna High Court · (2007) 1 PLJR 480

Disturbed Areas (Special Courts) Act, 1976 — Section 3Indian Medical Council Act, 1956 — Section 33
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High Courts12 Jan 2007Allowed

Nawal Kishor Vs The State of Bihar and Others

Patna High Court · (2007) 1 PLJR 486

Constitution of India, 1950 — Article 14Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 39
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High Courts12 Jan 2007Allowed

Md. Hanif and Others Vs The State of Bihar and Another

Patna High Court · (2007) 2 PLJR 324

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 323
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High Courts12 Jan 2007Dismissed

Om Prakash Agarwal @ Om Prakash Agrawal Vs The Patna Regional Development Authority and Others

Patna High Court · (2007) 1 PLJR 500

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High Courts12 Jan 2007Dismissed

Mostt. Kunti Devi Vs The State of Bihar and Others

Patna High Court · (2007) 1 PLJR 777

Hindu Marriage Act, 1955 — Section 11, 16, 16(1), 16(i), 5
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High Courts12 Jan 2007Dismissed

Smt. Rupkala Devi and Others Vs Raj Nath Singh and Others

Patna High Court · (2007) 1 PLJR 781

Limitation Act, 1963 — Section 5
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High Courts12 Jan 2007Dismissed

The New India Assurance Company Vs Jokhan Sharma and Others

Patna High Court · (2007) 1 PLJR 792

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
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High Courts11 Jan 2007

Ashutosh Kumar Vs The State of Bihar and Others The State of Bihar and Others Vs Manish Bhushan

Patna High Court · (2007) 2 PLJR 509

Constitution of India, 1950 — Article 14, 16
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High Courts11 Jan 2007Allowed

Rima Devi Vs State of Bihar and Another

Patna High Court · (2007) 2 PLJR 262

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498, 498A
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High Courts11 Jan 2007

Bipin Kumar Ishwar @ Bipin Singh Vs State of Bihar and Another

Patna High Court · (2007) 2 PLJR 259

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High Courts11 Jan 2007

Smt Nitu Prasad @ Nitu Chaudhary Vs State of Bihar

Patna High Court · (2007) 3 PLJR 87

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
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High Courts11 Jan 2007Dismissed

Bhuso Yadav and Others Vs The State of Bihar

Patna High Court · (2007) 2 PLJR 364

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 323, 324
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High Courts11 Jan 2007Allowed

Raghubansh Rai and Another Vs Supan Kumar and Others

Patna High Court · (2007) 2 PLJR 46

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