High Courts09 Jan 2007Allowed
Kahkashan Parveen Vs The State of Bihar and Others
Patna High Court · (2007) 01 PAT CK 0135
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,243 of 2,661
High Courts09 Jan 2007Dismissed
Prabhu Bhagat Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 615
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 307, 324
High Courts09 Jan 2007Allowed
M/s Kaka and Company Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 562
Constitution of India, 1950 — Article 226(2)
High Courts09 Jan 2007
Deo Muni Ram Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 608
High Courts09 Jan 2007Dismissed
Vijayendra Kumar Vs The Food Corporation of India and Others
Patna High Court · (2007) 1 PLJR 759
High Courts08 Jan 2007Allowed
Diwakar Singh Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 216
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111Penal Code, 1860 (IPC) — Section 34, 384, 467, 468, 504
High Courts08 Jan 2007Dismissed
Awadhesh Mandal and Others Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 220
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 494, 498A
High Courts08 Jan 2007Allowed
Balwant Singh Vs State of Bihar and Another
Patna High Court · (2007) 01 PAT CK 0157
High Courts08 Jan 2007Allowed
Bashistha Choudhary Vs State of Bihar and Another
Patna High Court · (2007) 113 FLR 724 : (2007) 2 LLJ 1039 : (2007) 1 PLJR 702
Criminal Procedure Code, 1973 (CrPC) — Section 468, 470, 482Equal Remuneration Act, 1976 — Section 10, 2Payment of Gratuity Act, 1972 — Section 2
High Courts08 Jan 2007Dismissed
Gopal Sao and Another Vs State of Bihar and Another
Patna High Court · (2007) 01 PAT CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 379, 39, 44, 482Electricity Act, 2003 — Section 126, 152Penal Code, 1860 (IPC) — Section 126, 152
High Courts08 Jan 2007Allowed
The State of Bihar Vs Texmaco Limited
Patna High Court · (2007) 01 PAT CK 0136
High Courts08 Jan 2007Allowed
Anil Kumar Sinha, ''Advocate'' Vs State of Bihar and Another
Patna High Court · (2007) CriLJ 1231 : (2007) 1 PLJR 740
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 120B, 255, 258, 259, 260
High Courts08 Jan 2007Allowed
Badri Sah and Another Vs State of Bihar and Another
Patna High Court · (2007) 3 PLJR 203
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 465, 467
High Courts08 Jan 2007Allowed
Most. Sanjna Devi Vs Amar Yadav and Others
Patna High Court · (2007) 01 PAT CK 0083
High Courts08 Jan 2007Dismissed
Sheo Pukar Roy Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 407
High Courts08 Jan 2007
Sachchidanand Panda Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 631
Bihar Land Reforms Act, 1950 — Section 4(h)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts08 Jan 2007Allowed
Narayan Kumar Bharti and Others Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 838
Criminal Procedure Code, 1973 (CrPC) — Section 73Penal Code, 1860 (IPC) — Section 120B, 408, 409
High Courts08 Jan 2007
Ramjee Prasad and Others Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 671
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts08 Jan 2007Dismissed
Antu Ram and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 696
Criminal Procedure Code, 1973 (CrPC) — Section 202, 210Penal Code, 1860 (IPC) — Section 147, 323, 380