High Courts08 Jan 2007Dismissed
Bibi Gulshan Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 701
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 354, 376, 379, 504
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,244 of 2,661
High Courts08 Jan 2007Allowed
Bhola Prasad and Another Vs Nabi Rasul Mian and Others
Patna High Court · (2007) 1 PLJR 752
Evidence Act, 1872 — Section 63, 63(2), 65, 65(a), 66
High Courts07 Jan 2007Dismissed
Shree Ram Janki Jee Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 621
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(i), 11, 15, 6
High Courts05 Jan 2007Allowed
Bibi Halima Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 640
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts05 Jan 2007Allowed
Ranju Choudhary and Another Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 217
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 323, 34, 347, 406
High Courts05 Jan 2007Dismissed
Badri Narayan Mishra Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 30
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts05 Jan 2007Allowed
Dr. Munshi Vs The State of Bihar and Others
Patna High Court · (2007) 01 PAT CK 0131
High Courts05 Jan 2007Dismissed
Pannalal Ram Vs State of Bihar and Others
Patna High Court · (2007) 01 PAT CK 0114
High Courts05 Jan 2007
Satish Kumar and Others Vs The V.C., Bhupendra Nr. Mandal University
Patna High Court · (2007) 2 PLJR 682
Bihar State Universities Act, 1976 — Section 9
High Courts05 Jan 2007Allowed
Radhey Shyam Sharma Vs State of Bihar
Patna High Court · (2007) CriLJ 1257 : (2007) 1 PLJR 766
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts05 Jan 2007Allowed
Badri Choubey and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 721
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A, 504
High Courts05 Jan 2007Allowed
Vijay Kumar Pandey @ Vijay Yadav Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 717
Bihar Control of Crimes Act, 1981 — Section 12(2), 17
High Courts04 Jan 2007Dismissed
Krishnanand Sharma and Others Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 222
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b)(ii), 471Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts04 Jan 2007Allowed
Upendra Kumar @ Upendra Prasad and Another Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 218
High Courts04 Jan 2007Dismissed
Bhola Paswan Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 408
Constitution of India, 1950 — Article 311
High Courts04 Jan 2007Dismissed
Tarkeshwar Singh Vs State of Bihar and Another
Patna High Court · (2007) CriLJ 1281 : (2009) 2 PLJR 898 : (2007) 1 PLJR 676
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 342, 364A, 379
High Courts04 Jan 2007Dismissed
Atul Jain and Business Line Ispat (Pvt.) Ltd. Vs The State of Bihar and Rashtriyha Ispat Nigam Ltd.
Patna High Court · (2007) 1 PLJR 625
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468, 471
High Courts04 Jan 2007Dismissed
Sharda Choudhary Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 650 : (2007) 2 PLJR 7
Bihar Panchayat Raj Act, 2006 — Section 126(2), 136(2)
High Courts04 Jan 2007
Syed Mozammil Ashraf Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 619 : (2007) 1 PLJR 438
Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 156, 157
High Courts04 Jan 2007Allowed
Bachan Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 929 : (2007) 2 PLJR 19