High Courts21 Dec 2006Allowed
Anil Kumar @ Anil Kumar Mehta Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 349
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,246 of 2,661
High Courts21 Dec 2006Allowed
National Project Construction Corporation Limited and Another Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 40
Constitution of India, 1950 — Article 14
High Courts21 Dec 2006Allowed
Deonath Singh Vs The Bihar School Examination Board and Others
Patna High Court · (2007) 2 PLJR 14
Constitution of India, 1950 — Article 226
High Courts21 Dec 2006Dismissed
McDowell and Co. Limited Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 434
Bihar and Orissa General Clauses Act, 1917 — Section 28, 4(36)Customs Act, 1962 — Section 25Evidence Act, 1872 — Section 35, 38, 81
High Courts21 Dec 2006
Mosomat Rabiya Khatoon Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 12
High Courts21 Dec 2006Allowed
Safique and Others Vs Manas Kumar Mukherjee and Others
Patna High Court · (2007) 1 BLJR 539 : (2007) 1 PLJR 475
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts21 Dec 2006
Reserve Bank of India Vs Helios Finance and Investment Ltd.
Patna High Court · (2007) 1 PLJR 524 : (2008) 87 SCL 254
Reserve Bank of India Act, 1934 — Section 45K, 58B, 58C
High Courts20 Dec 2006
Malti Kumari Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 325
High Courts20 Dec 2006Allowed
Ram Saran Yadav Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 1
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b), 50
High Courts20 Dec 2006Allowed
Anita Kumari Vs The State of Bihar
Patna High Court · (2007) 1 BLJR 817
Essential Commodities Act, 1955 — Section 10, 3, 7
High Courts20 Dec 2006Dismissed
Rama Devi Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 384
Criminal Procedure Code, 1973 (CrPC) — Section 204, 397, 397(2), 399, 482
High Courts20 Dec 2006Allowed
J.K. Datta Vs The State of Bihar and Another
Patna High Court · (2006) 12 PAT CK 0052
High Courts20 Dec 2006Allowed
Sunil Mahto Vs State of Bihar
Patna High Court · (2007) 2 PLJR 307
Penal Code, 1860 (IPC) — Section 395
High Courts20 Dec 2006Allowed
Kamlanand Jha Vs State of Bihar and Others
Patna High Court · (2007) 113 FLR 552 : (2007) 1 PLJR 672
High Courts19 Dec 2006Allowed
M/s Devi Construction Vs State of Bihar and Others
Patna High Court · (2008) 3 PLJR 335
High Courts19 Dec 2006Dismissed
Gauri Shankar Prasad Singh and Others Vs Baid Nath Prasad Singh
Patna High Court · (2006) 12 PAT CK 0050
High Courts19 Dec 2006Dismissed
Asha Kumari Giri Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 468
High Courts19 Dec 2006Dismissed
Hardowar Singh Vs Jai Prakash University and Others
Patna High Court · (2007) 1 PLJR 673
High Courts19 Dec 2006Allowed
M/s Bhagwati Prasad and Company Vs State of Bihar and Others
Patna High Court · (2007) 1 BLJR 484 : (2009) 2 PLJR 506
Constitution of India, 1950 — Article 14
High Courts19 Dec 2006Allowed
Deo Sundari Devi and Others Vs Ramanuj Singh and Others
Patna High Court · (2006) PLJR 49
Evidence Act, 1872 — Section 90