High Courts13 Dec 2006Allowed
Jhanjharpur Anchal Matsyajivi Sahyog Samiti, Jhanjharpur and Another Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 635
Bihar Fish Jalkar Management Act, 2006 — Section 7(1)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,248 of 2,661
High Courts13 Dec 2006Allowed
Tirth Raj Himat-Singka and Another Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 583
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts13 Dec 2006
M/s. H.M.P. Sugars Ltd., Bagaha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 686
High Courts13 Dec 2006Dismissed
Alok Kumar Gupta Vs The State of Bihar and Another
Patna High Court · (2006) 12 PAT CK 0092
High Courts13 Dec 2006Dismissed
Munna Sah and Another Vs Shankarjee Prasad and Another
Patna High Court · (2006) 12 PAT CK 0088
High Courts13 Dec 2006Allowed
Sri Ram Sharma and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 92
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207
High Courts13 Dec 2006
Uma Shankar Singh @ Shivji Singh and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 395
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482, 56Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 198, 304, 306, 34
High Courts13 Dec 2006Dismissed
Budha Colony Sangharsh Samiti Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 230
Bihar Regional Development Authorities Act, 1981 — Section 85
High Courts12 Dec 2006Allowed
Soni @ Sonu Lohar and Another Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 326
Explosive Substances Act, 1908 — Section 3, 4(a), 5Penal Code, 1860 (IPC) — Section 307, 34, 353
High Courts12 Dec 2006
Smt. Amriti Devi @ Amriti Mehtarani Vs The Chairman, Darbhanga Municipal Corporation and Others
Patna High Court · (2008) 3 PLJR 249
High Courts12 Dec 2006
Raj Kishore Singh Vs The Union of India and Others
Patna High Court · (2007) 1 PLJR 322
High Courts12 Dec 2006Allowed
Bindu Kumari and Others Vs State of Bihar and Others
Patna High Court · (2006) 12 PAT CK 0061
High Courts12 Dec 2006
Sundar Lal Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 349
Constitution of India, 1950 — Article 16
High Courts12 Dec 2006Dismissed
Baldeo Singh Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 647
Bihar Saw Mills (Regulation) Act, 1990 — Section 13, 14, 7, 8, 9Forest Act, 1927 — Section 41, 42, 52, 64
High Courts12 Dec 2006
Dinesh Singh @ Dinesh Kumar Singh Vs State of Bihar
Patna High Court · (2007) 1 PLJR 590
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 162Penal Code, 1860 (IPC) — Section 307, 419
High Courts11 Dec 2006Allowed
Murari Lal Sharma Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 400
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Penal Code, 1860 (IPC) — Section 326
High Courts11 Dec 2006Allowed
Birendra Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 445
Bihar Finance Act, 1981 — Section 17(5)
High Courts11 Dec 2006Dismissed
Ram Chandra Sah Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 395
Essential Commodities Act, 1955 — Section 6(A), 6C(2), 7
High Courts11 Dec 2006Allowed
Abhivanta Grih Nirman Sahkari Samiti Ltd. and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 423
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 120B, 202, 409