High Courts19 Dec 2006
Chandra Shekhar Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 515 : (2007) 3 PLJR 324
Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,247 of 2,661
High Courts19 Dec 2006Allowed
Vijoy Kumar Jha Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 143
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 Dec 2006Allowed
Suresh Pal and Another Vs State of Bihar and Another
Patna High Court · (2007) 1 PLJR 650
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 233(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Dec 2006
Smt. Kalawati Devi and Others Vs Umesh Yadav and Others
Patna High Court · (2007) 2 PLJR 537
Motor Vehicles Act, 1988 — Section 140, 163(a)
High Courts18 Dec 2006
Arun Kumar Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 606
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8)
High Courts18 Dec 2006
Prem Chandra Mishra Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 372
Bihar Industrial Area Development Authority Act, 1974 — Section 2(f), 3
High Courts18 Dec 2006Dismissed
Awadhesh Chandra Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 366
High Courts18 Dec 2006Dismissed
Ramashray Singh and Others Vs Balmiki Pd. Singh and Others
Patna High Court · (2006) 12 PAT CK 0062
High Courts18 Dec 2006Allowed
Diwakar Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2007) 1 BLJR 571 : (2007) PLJR 405 Supp
Constitution of India, 1950 — Article 311
High Courts18 Dec 2006
Pramod Kumar Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 765
Constitution of India, 1950 — Article 14, 16
High Courts18 Dec 2006
Oriental Insurance Company Vs Ram Pyara Paswan and Another
Patna High Court · (2007) 2 PLJR 141
Workmens Compensation Act, 1923 — Section 19(1), 20
High Courts15 Dec 2006Allowed
Rajesh Kr. @ Rajesh Kumar Panjiyar and Another Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 155
Essential Commodities Act, 1955 — Section 7
High Courts15 Dec 2006Allowed
Sudhir Kumar Sinha @ Sudhir Prasad Sinha and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 405
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts15 Dec 2006Allowed
Principal, Sardar Patel Memorial College Vs Prasadi Choudhary and Others
Patna High Court · (2007) 2 PLJR 634
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Dec 2006Allowed
Madan Prasad Singh Vs The State of Bihar and Another
Patna High Court · (2006) 12 PAT CK 0060
High Courts15 Dec 2006Allowed
Sudhanshu Bhushan Ram and Another Vs State of Bihar and Another
Patna High Court · (2007) 2 PLJR 148
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Penal Code, 1860 (IPC) — Section 120B, 166, 167, 19, 21
High Courts15 Dec 2006
The Oriental Insurance Company Vs Raja Ram Dhobi and Others
Patna High Court · (2006) 12 PAT CK 0017
High Courts14 Dec 2006Allowed
The Divisional Manager, The Oriental Fire and General Insurance Co. Ltd. Vs Mosmat Munar Devi and Others
Patna High Court · (2007) 2 PLJR 425
Motor Vehicles Act, 1988 — Section 95(2), 95(2)(b), 95(2)(b)(i)Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts14 Dec 2006Dismissed
Laxmi Prasad Chauhan Vs Ajai Kumar and Others
Patna High Court · (2007) 1 PLJR 665
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 9
High Courts14 Dec 2006
Nesar Ahmad @ Nasser and Others Vs The State of Bihar and Another
Patna High Court · (2006) 12 PAT CK 0059