High Courts19 Mar 2007Dismissed
Ram Babu Paswan Vs State of Bihar
Patna High Court · (2007) 03 PAT CK 0126
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,221 of 2,661
High Courts19 Mar 2007Allowed
Indian Oil Corporation Limited and Others Vs Neel Kamal Chanchal
Patna High Court · (2007) 03 PAT CK 0096
High Courts19 Mar 2007
Gopi Krishna Jha Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 348
High Courts19 Mar 2007Dismissed
Bhagirath Mahto Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 346
High Courts19 Mar 2007Allowed
Suresh Prasad Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 744
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 326Essential Commodities Act, 1955 — Section 7
High Courts18 Mar 2007Dismissed
Rambad Patila Shramik Sahyog Samiti Limited and Another Vs The State of Bihar and Another
Patna High Court · (2007) 03 PAT CK 0100
High Courts16 Mar 2007Dismissed
Shatrughana Sharan Singh Vs The Chancellor of Universities
Patna High Court · (2007) 2 PLJR 478
High Courts16 Mar 2007
Md. Sayeed and Another Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1456 : (2007) 3 PLJR 344
High Courts16 Mar 2007Allowed
Shiv Kumar Yadav and Others Vs The State of Bihar and Another
Patna High Court · (2007) 03 PAT CK 0088
High Courts16 Mar 2007
National Insurance Company Ltd. and Another Vs Premlata Devi and Others
Patna High Court · (2007) 3 PLJR 141
High Courts16 Mar 2007Allowed
Bihar Hindi Granth Academy Karmchari Sangh and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 802
High Courts16 Mar 2007Dismissed
Surendra Sharma Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 807
Bihar Motor Vehicles Taxation Act, 1994 — Section 17, 18, 19, 5Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 3, 56
High Courts16 Mar 2007Dismissed
Sahdeo Rai and Another Vs The State of Bihar
Patna High Court · (2007) PLJR 321
Penal Code, 1860 (IPC) — Section 307, 326, 34, 341, 448
High Courts16 Mar 2007Allowed
Rabindra Kumar Choubey Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 367
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120, 120B, 260, 3, 409
High Courts15 Mar 2007Allowed
Md. Daud and Others Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 90
High Courts15 Mar 2007
Sarv Mangal Devi Trust and Others Vs Bihar State Board of Religious Trust and Others
Patna High Court · (2007) 2 PLJR 469
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Mar 2007Allowed
Bhagwan Rai Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 322
High Courts15 Mar 2007Allowed
Thakur Ravi Shankar Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1453 : (2007) PLJR 188 Supp
High Courts15 Mar 2007
Madan Paswan and Others Vs The State of Bihar and Others The State of Bihar and Others Vs Dayanand Sinha and Others
Patna High Court · (2007) 03 PAT CK 0091