High Courts20 Mar 2007
Suryadeo Tiwary Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 547
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,220 of 2,661
High Courts20 Mar 2007
Bhola Yadav and Another Vs Yadunandan Pd. Yadav and Others
Patna High Court · (2007) 3 PLJR 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 97, Order 41 Rule 5, 151
High Courts20 Mar 2007Allowed
Maqsood Ahmad Khan and Others Vs The State of Bihar and Another
Patna High Court · (2007) 2 BLJR 2373
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 144, 148, 323, 379, 427
High Courts20 Mar 2007Dismissed
Umesh Kumar and Heera Lal Soni Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 1237 : (2007) 3 PLJR 474
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 41, 42, 43
High Courts20 Mar 2007
Basudeo Narain Sinha and Another Vs The State of Bihar and Another
Patna High Court · (2008) CriLJ 767 : (2007) 3 PLJR 742
Criminal Procedure Code, 1973 (CrPC) — Section 195, 311, 340, 482Evidence Act, 1872 — Section 45, 74
High Courts20 Mar 2007Allowed
Birendra Singh Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1452 : (2009) 1 PLJR 256
High Courts20 Mar 2007Dismissed
Saiyad Alam and Others Vs The State of Bihar
Patna High Court · (2007) 03 PAT CK 0086
High Courts20 Mar 2007Dismissed
Kenjengbam Arun Singh Vs Union of India (UOI)
Patna High Court · (2007) 03 PAT CK 0077
High Courts20 Mar 2007Allowed
Md. Shahzada Vs The State of Bihar and Others
Patna High Court · AIR 2007 Patna 152
Bihar and Orissa General Clauses Act, 1917 — Section 24Bihar Municipal Act, 1922 — Section 23, 3(29), 33General Clauses Act, 1897 — Section 21
High Courts20 Mar 2007Allowed
Ramayan Mahto and Another Vs Mahanth Bhagwan Das
Patna High Court · (2007) 03 PAT CK 0058
High Courts20 Mar 2007Dismissed
Satrudhan Singh and Others Vs Hardwar Singh and Others
Patna High Court · (2007) 03 PAT CK 0057
High Courts20 Mar 2007Allowed
Taleshwar Jha ''Rahi'' and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 258
High Courts20 Mar 2007Allowed
Oriental Insurance Company Ltd. Vs Rani Devi and Others
Patna High Court · (2007) 4 PLJR 542
Motor Vehicles Act, 1988 — Section 147(3), 149, 166
High Courts19 Mar 2007Allowed
M/s. Super Steel Casting Ltd. Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 612
High Courts19 Mar 2007Allowed
Vishwanath Singh and Another Vs Anand Kishore Singh and Another
Patna High Court · (2007) 3 PLJR 81
High Courts19 Mar 2007Dismissed
Raijee Singh Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 396
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 379
High Courts19 Mar 2007Allowed
Vijay Shankar Sharma Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 455
High Courts19 Mar 2007Dismissed
Dipnarayan Yadav Vs State of Bihar and Others
Patna High Court · (2007) PLJR 320
High Courts19 Mar 2007Dismissed
The State of Bihar and Others Vs Upendra Narayan Singh and Others
Patna High Court · (2007) 3 PLJR 567
High Courts19 Mar 2007Allowed
Shail Devi and Another Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 463
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34