High Courts23 Mar 2007
Shaji Verghese Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 396
Penal Code, 1860 (IPC) — Section 120, 500, 501, 501B
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,219 of 2,661
High Courts23 Mar 2007Allowed
Ardhendu Kumar Singh Vs The Union of India (UOI) and Others
Patna High Court · (2007) 3 PLJR 349
Central Civil Services (Medical Attendance) Rules, 1944 — Rule 2(d), 2(h)
High Courts23 Mar 2007
Indra Mohan Prasad Sinha Vs The Bihar State Electricity Board and Others
Patna High Court · (2008) 3 PLJR 334
High Courts23 Mar 2007Allowed
Prabhu Prasad Gupta Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 353
Central Excise Tariff Act, 1985 — Section 4
High Courts23 Mar 2007Allowed
Uma Maheshwar Prasad Singh and Others Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 43
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts23 Mar 2007Allowed
Gorakh Nath Singh and Others Vs Siwan Kshetriya Gramin Bank and Others
Patna High Court · (2007) 2 PLJR 834
Constitution of India, 1950 — Article 14, 16Regional Rural Banks Act, 1976 — Section 29
High Courts23 Mar 2007
Hindustan Steel Works Construction Ltd. Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 849
Companies Act, 1956 — Section 15, 3, 3(e), 617
High Courts23 Mar 2007Dismissed
Bhuwaneshwar Yadav Vs The Union of India and Others
Patna High Court · (2007) PLJR 91
High Courts23 Mar 2007
Jay Kumar Paswan Vs State of Bihar and Others
Patna High Court · (2007) PLJR 244
Constitution of India, 1950 — Article 226
High Courts23 Mar 2007Dismissed
Shail Kumari Devi Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 17
High Courts22 Mar 2007
Krishna Nandan Sah Vs State of Bihar
Patna High Court · (2007) PLJR 716
Penal Code, 1860 (IPC) — Section 376, 450
High Courts22 Mar 2007
M/s. Pradeep Lamp Workers Union Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 615
Industrial Disputes Act, 1947 — Section 24
High Courts22 Mar 2007Dismissed
Sachendra Kumar Singh Vs Vinod Nandan Sinha
Patna High Court · (2007) 2 PLJR 488
High Courts22 Mar 2007Allowed
Suresh Prasad Vs The Bihar State Ware Housing Corporation and Others
Patna High Court · (2007) 3 PLJR 55
Constitution of India, 1950 — Article 137, 14, 142, 21, 226Warehousing Corporations Act, 1962 — Section 43(2)(a)
High Courts22 Mar 2007
Branch Manager, Branch Office, Samastipur, National Insurance Co. Ltd. Vs Lakhandeo Pd. Sinha and Others
Patna High Court · (2007) 3 PLJR 128
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts22 Mar 2007Allowed
Arun Kumar Vs The State of Bihar
Patna High Court · (2007) PLJR 667
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 221, 300, 300(1)Penal Code, 1860 (IPC) — Section 420, 468, 471, 472, 494
High Courts21 Mar 2007Allowed
Shankar Singh Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 388
Bihar Control of Crimes Act, 1981 — Section 12(2)Penal Code, 1860 (IPC) — Section 201, 34, 364
High Courts21 Mar 2007Allowed
Om Prakash Chaudhary Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 401
Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts21 Mar 2007Allowed
Abhishek Abhirajan @ Babu Vs State of Bihar
Patna High Court · (2007) PLJR 678
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)
High Courts20 Mar 2007Dismissed
Om Prakash Verma Vs Smt. Shila Shukla and Others
Patna High Court · (2007) 2 PLJR 564
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4