High Courts28 Mar 2007
Divisional Manager, National Insurance Co. Ltd. Vs Arjun Ram and Others
Patna High Court · (2007) 3 PLJR 134
Motor Vehicles Act, 1988 — Section 140, 147
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,218 of 2,661
High Courts26 Mar 2007
M/s. Bachhan Traders Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 543
High Courts26 Mar 2007Allowed
Sunil Kumar Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 688
High Courts26 Mar 2007
Ram Sagar Chaudhary and Another Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 343
High Courts26 Mar 2007
Banarsi Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 341
Constitution of India, 1950 — Article 226
High Courts26 Mar 2007Dismissed
Oriental Insurance Company Ltd. Vs Md. Mosin Mistri and Others
Patna High Court · (2007) 3 PLJR 25
Motor Vehicles Act, 1988 — Section 149, 149(2)(a)(b), 170
High Courts26 Mar 2007Allowed
M/s Indian Oil Corporation Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 175
Bihar Finance Act, 1981 — Section 16(8), 16(9), 17
High Courts26 Mar 2007Dismissed
Uma Devi, Dhup Narayan Giri alias Dhurb Narayan Giri and Shravan Giri Vs The State of Bihar
Patna High Court · (2007) 03 PAT CK 0115
High Courts26 Mar 2007Allowed
Mumtaj Khan @ Mumtaz and Others Vs Nabi Hussain Khan and Others
Patna High Court · (2007) 2 BLJR 1281 : (2007) 4 PLJR 135
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25
High Courts26 Mar 2007Allowed
M/s Kashi Ram Banshidhar Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 85
Essential Commodities Act, 1955 — Section 6A, 7
High Courts26 Mar 2007Allowed
Jata Shankar Jha Vs Madhubani Municipality and Others
Patna High Court · (2007) PLJR 88
High Courts26 Mar 2007Dismissed
Nitya Nand Dubey Vs State of Bihar
Patna High Court · (2007) PLJR 740
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B)
High Courts23 Mar 2007Dismissed
Mithlesh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 48
Constitution of India, 1950 — Article 226
High Courts23 Mar 2007Allowed
Ajoy Kumar Das Vs Matisara Devi and Others
Patna High Court · (2007) 3 PLJR 614
Constitution of India, 1950 — Article 226, 227
High Courts23 Mar 2007Allowed
Most. Lacho Devi Vs Basant Roadways and Others
Patna High Court · (2007) 3 PLJR 88
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts23 Mar 2007Dismissed
The State of Bihar Vs Lalan Prasad Singh and Others
Patna High Court · (2007) PLJR 212
Constitution of India, 1950 — Article 14, 16
High Courts23 Mar 2007Allowed
Hari Narayan Thakur Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 60
Constitution of India, 1950 — Article 21
High Courts23 Mar 2007
Jag Narain Singh @ Jag Narain Bhagat and Others Vs The State of Bihar
Patna High Court · (2007) 03 PAT CK 0120
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts23 Mar 2007Dismissed
Ainul Haque and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 221 Supp
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1), 15(1), 9
High Courts23 Mar 2007Dismissed
Abha Devi and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 55