High Courts03 Apr 2007Allowed
Dr. S. Sabbir Ashraf and Another Vs The Bihar State Electricity Board and Others
Patna High Court · (2007) 04 PAT CK 0103
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,216 of 2,661
High Courts03 Apr 2007Dismissed
Mojibur Rahman Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1470 : (2007) 3 PLJR 162
High Courts03 Apr 2007Allowed
Rajeev Singh Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1459 : (2007) 2 PLJR 763
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 1, 16(3), 2, 30, 32
High Courts03 Apr 2007Allowed
Shivam Traders and Others Vs The Bank of Baroda and Others
Patna High Court · AIR 2007 Patna 137 : (2008) 3 BC 73 : (2007) 2 BLJR 2311 : (2007) 2 PLJR 539
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(8), 17, 18
High Courts03 Apr 2007Dismissed
Parmatma Bind Vs The State of Bihar and Another
Patna High Court · (2007) 04 PAT CK 0081
High Courts03 Apr 2007Allowed
Baidya Nath Prasad Singh Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 393
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Stamp Act, 1899 — Section 47A
High Courts03 Apr 2007Dismissed
Ramanuj Prasad Pravin Vs The Union of India and Others
Patna High Court · (2007) 3 PLJR 145
High Courts03 Apr 2007
Sudama Singh Vs Bharat Sanchar Nigam Ltd. and Others
Patna High Court · (2007) PLJR 313
High Courts03 Apr 2007Dismissed
Shyam Kumar Arora Vs Bihar State Financial Corporation and Others
Patna High Court · (2007) PLJR 328
Constitution of India, 1950 — Article 226
High Courts03 Apr 2007Allowed
Smt. Swati Pande and Others Vs The Registrar, Co-operative Societies, Bihar, Patna and Others
Patna High Court · (2007) 2 PLJR 525
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Registration Act, 1908 — Section 48
High Courts02 Apr 2007
Ram Nandan Singh @ Ram Nandan Yadav Vs State of Bihar and Another
Patna High Court · (2007) 04 PAT CK 0111
High Courts02 Apr 2007Allowed
Bir Bahadur Singh Vs The State of Bihar
Patna High Court · (2007) 04 PAT CK 0109
High Courts02 Apr 2007Allowed
Badri Mehrotra Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 410
High Courts02 Apr 2007Allowed
M/s Singh Service Station Vs The Bharat Petroleum Corporation Ltd. and Others
Patna High Court · (2007) 3 PLJR 172
High Courts02 Apr 2007Dismissed
Sital Prasad Mathur Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 7
Penal Code, 1860 (IPC) — Section 120B, 407, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts01 Apr 2007Allowed
Birendra Sao, Shankar Sao and Shila Devi Vs The State of Bihar
Patna High Court · (2007) 04 PAT CK 0068
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 304B
High Courts30 Mar 2007Dismissed
Dina Nath Sah Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 328
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 120B, 201, 302, 34
High Courts30 Mar 2007Allowed
M/s. Lall Auto Trading Company Vs The Union of India and Others
Patna High Court · (2007) 3 PLJR 114
High Courts30 Mar 2007Dismissed
Ramjanam Dubey Vs State of Bihar
Patna High Court · (2007) CriLJ 4135
Penal Code, 1860 (IPC) — Section 147, 149, 304, 323, 325
High Courts30 Mar 2007Allowed
Mahesh Sah and Others Vs Suratia Devi and Others
Patna High Court · (2007) 03 PAT CK 0119